Narayan Patel Ki Dhani Dugdh ... vs State Of Rajasthan ...
2023 Latest Caselaw 4918 Raj/2

[2023:RJ-JP:22904]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 8454/2021

Narayan Patel Ki Dhani Dugdh Utpadak Mahila Sahkari Samiti
Ltd, Panchayat Samiti Chaksu, District Jaipur (Raj) Through Its
President Foranta W/o Meghraj Choudhary, Aged About 34 Years
Resident Of Sanwaliya, Chaksu, District Jaipur (Raj)
                                                                            ----Petitioner
                                           Versus
1.       State Of Rajasthan, Through Its Principal Secretary, Co-
         Operative Department, Govt. Secretariat, Jaipur
2.       The Managing Director, Rajasthan Cooperative Federation
         Jaipur
3.       Registrar Cooperative Societies, State Of Rajasthan Jaipur
4.       State       Cooperative          Election       Officer,       Rajasthan    State
         Cooperative Authority, 10-B, Institutional Area, Raisem
         Building, Jhalana Doongari, Jaipur
5.       Jaipur Zila Dugdh Utpadak Sahakari Sangh Ltd., Through
         Its Managing Director Jaipur Dairy, Jaipur (Raj)
                                                                         ----Respondents

For Petitioner(s) : Mr. Ankit Khandelwal for Mr. Shiv Shanker Choudhary For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

14/09/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

[2023:RJ-JP:22904] (2 of 2) [CW-8454/2021]

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /113

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