Sukh Lal Meena S/O Sh. Kalyan Meena vs Bhanwar Surendra Singh Rathore, ...
2023 Latest Caselaw 4900 Raj/2

[2023:RJ-JP:22879]

         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                     BENCH AT JAIPUR

               S.B. Civil Contempt Petition No. 849/2019

                                             In

                  S.B. Civil Writ Petition No.10306/2018

Sukh Lal Meena S/o Sh. Kalyan Meena, Aged About 61 Years,
R/o Shiv Colony, Kekadi, Ajmer Road Ajmer, Rajasthan
                                                                         ----Petitioner
                                         Versus
1.       Bhanwar Surendra Singh Rathore, Managing Director,
         Ajmer Central Cooperative Bank Ltd. Registered Office,
         Jaipur Road, Ajmer, P. Box No. 156
2.       Neeraj      K.    Pawan,        Registrar,       Co-Operative      Societies,
         Government Of Rajasthan, Nehru Sahkar Bhawan, Bais
         Godam, Jaipur (Raj)
3.       State Of Rajasthan, Through Registrar, Co-Operative
         Societies, Nehru Sahkar Bhawan, Bais Godam, Jaipur
         (Raj)
                                                                      ----Respondents

Connected With S.B. Civil Contempt Petition No. 846/2019 In S.B. Civil Writ Petition No.10329/2018 Satya Narayan Tripathi S/o Ramnath Tripathi, Aged About 61 Years, R/o V.p. Chapaneri, Tehsil Bhinay, District Ajmer, Rajasthan

----Petitioner Versus

1. Bhanwar Surendra Singh Rathore, Managing Director, Ajmer Central Cooperative Bank Ltd. Registered Office,

2. Neeraj K. Pawan, Registrar, Co-Operative Societies, Government Of Rajasthan, Nehru Sahkar Bhawan, Bais Godam, Jaipur (Raj)

3. State Of Rajasthan, Through Registrar, Co-Operative Societies, Nehru Sahkar Bhawan, Bais Godam, Jaipur (Raj)

[2023:RJ-JP:22879] (2 of 3) [CCP-849/2019]

----Respondents S.B. Civil Contempt Petition No. 848/2019 In S.B. Civil Writ Petition No.10305/2018

Ratan Lal Chaudhary S/o Sh. Ramdev Chaudhary, Aged About 61 Years, R/o 5960, Indra Nagar, Madan Ganj, Near Bus Stand, Kishangarh, Jaipur Road, Ajmer

----Petitioner Versus

1. Bhanwar Surendra Singh Rathore , Managing Director, Ajmer Central Cooperative Bank Ltd. Registered Office,

2. Neeraj K. Pawan, Registrar, Co-Operative Societies, Government Of Rajasthan, Nehru Sahkar Bhawan, Bais Godam, Jaipur (Raj)

3. State Of Rajasthan, Through Registrar, Co-Operative Societies, Nehru Sahkar Bhawan, Bais Godam, Jaipur (Raj)

----Respondents S.B. Civil Contempt Petition No. 850/2019 In S.B. Civil Writ Petition No.10308/2018 Tejaram Raigar S/o Laluram Raigar, Aged About 61 Years, R/o V.p. Sursura, Tehsil Rupam Garh, District Ajmer Rajasthan

----Petitioner Versus

1. Bhanwar Surendra Singh Rathore, Managing Director, Ajmer Central Cooperative Bank Ltd. Registered Office,

2. Neeraj K. Pawan, Registrar, Co-Operative Societies, Government Of Rajasthan, Nehru Sahkar Bhawan, Bais Godam, Jaipur (Raj)

3. State Of Rajasthan, Through Registrar, Co-Operative Societies, Nehru Sahkar Bhawan, Bais Godam, Jaipur (Raj)

----Respondents

[2023:RJ-JP:22879] (3 of 3) [CCP-849/2019]

For Petitioner(s) : Mr. Abhilash Sharma for Mr. Abhisar Bhanu For Respondent(s) : Mr. Virendra Lodha, Sr. Adv. with Mr. Rachit Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

14/09/2023

Learned counsel for the petitioners submits that these

contempt petitions are rendered infructuous.

The same are dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/62-65

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