Sheokaran vs Kalyan @ Kalyan And Ors ...
2023 Latest Caselaw 4869 Raj/2

                                   [2023:RJ-JP:22409]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Second Appeal No. 83/2009

                                    Sheokaran S/o Shri Bhanwarlal, R/o Shivaji Nagar, Madan Ganj,
                                    Kishangarh, District Ajmer.
                                                                                               ----Appellant/Plaintiff
                                                                        Versus
                                    1.Kalyan Alias Kalla S/o Shri Sheodan, R/o Village Kali Phara
                                    Presently Dev Dungri, Madanganj, Kishangarh, Ajmer.
                                    2.Kishan S/o Not known, R/o Kali Phara presently Dev Dungri
                                    Madanganj, Kishangarh, Ajmer.
                                    3.Dev Karan S/o Shir Mangilal, R/o Raja Redi Madanganj,
                                    Kishangarh, Ajmer.
                                    4.Kailash    S/o    Not    Known,        R/o      Dev      Dungri    Madanganj,
                                    Kishangarh, Ajmer (died on 28.05.2004)
                                                                                    ----Respondents/Defendants

For Appellant(s) : Mr. Sunit Awasthi For Respondent(s) : Mr. Zaid Khan for Mr. Hari Barath

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

13/09/2023

No step has been taken despite taking time from this Court

on 03.04.2019 to bring on record the legal representatives of the

deceased appellant as also the respondent No.2.

In view thereof, this civil second appeal stands abated and is

dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/88

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