Madan Lal Through Lrs vs Jai Kishan And Others ...
2023 Latest Caselaw 4843 Raj/2

[2023:RJ-JP:22645]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Second Appeal No. 54/2013

1.       Shri Madan Lal S/o Shri Kalu Ram, R/o Gali No. 05,
         Opposit Joshi Jadu Bhavan, Pratap Nagar, Beawar. since
         Deceased.
1/1.     Smt Pravati Devi W/o Late Shri Madan Lal Jaalwal, R/o
         Gali No. 05, Opposite Joshi Jadu Bhavan, Pratap Nagar,
         Beawar.
1/2.     Smt Veena W/o Shri Mukund D/o Late Shri Madan Lal
         Jaalwal, R/o Flat No. 3, S.p.m. Club, Near Officers Colony,
         Sirpur, Kagaj Nagar, District Adeelabad Andhra Pradesh.
1/3.     Smt Indra Verma W/o Shri C.p. Verma D/o Late Shri
         Madan Lal Jaalwal, R/o J-202 Agrasen Apartment , 66,
         J.p. Extension Balka Apartment Ke Samne, Parpar Gang,
         New Delhi-92.
1/4.     Shri Veerendra Singh S/o Late Shri Madan Lal Jaalwal R/o
         33 Ganesh Vihar, Model Town, Jagat Pura Raod, Jaipur.
1/5.     Shri Rajendra Singh S/o Late Shri Madan Lal Jaalwal R/o
         20, A, Prem Nagar First, Gurjar Ki Thadi Jaipur.
1/6.     Shri Narendra Singh S/o Late Shri Madan Lal Jaalwal, R/o
         11/206 Kaveri Path, Mansarover, Jaipur.
                                                                   ----Appellants
                                      Versus
1.       Shri Kishan,
2.       Shri Ashok,
         both S/o Shri Jawahar Mal R/o Presently Sanjaya Nagar,
         Beawar,
         Both Legal Representatives Of Shri Jawahar Mal S/o
         Bheru Mal @ Badru Mal Beawar.
3.       Smt Vidhya Devi W/o Late Shri Jai Kishan.,
4.       Shri Bhishma S/o Late Shri Jai Kishan,aged about 14
         years, Since Minor Through His Natural Guardian Mother
         Smt Vidhya Devi W/o Late Shri Jai Kishan R/o Nathu Ka
         Badia Chand Chitar Road, Beawar.
         Both Defendant Respondents no.3 and 4 are legal

Representatives Of Shri Jai Kishan S/o Shri Pritam Das R/o Nathu Ka Badia, Beawar,

5. Shri Jagat Rai @ Jagat Ram S/o Shri Bheru Mal @ Badru

[2023:RJ-JP:22645] (2 of 3) [CSA-54/2013]

Mal R/o Suraj Pol Gate Andar, Beawer (deceased)

----Defendant-Respondents Connected With S.B. Civil Second Appeal No. 55/2013

1. Shri Madan Lal S/o Shri Kalu Ram, R/o Gali No. 05, Opposit Joshi Jadu Bhavan, Pratap Nagar, Beawar. since Deceased.

1/1. Smt Pravati Devi W/o Late Shri Madan Lal Jaalwal, R/o Gali No. 05, Opposite Joshi Jadu Bhavan, Pratap Nagar, Beawar.

1/2. Smt Veena W/o Shri Mukund D/o Late Shri Madan Lal Jaalwal, R/o Flat No. 3, S.p.m. Club, Near Officers Colony, Sirpur, Kagaj Nagar, District Adeelabad Andhra Pradesh.

1/3. Smt Indra Verma W/o Shri C.p. Verma D/o Late Shri Madan Lal Jaalwal, R/o J-202 Agrasen Apartment , 66, J.p. Extension Balka Apartment Ke Samne, Parpar Gang, New Delhi-92.

1/4. Shri Veerendra Singh S/o Late Shri Madan Lal Jaalwal R/o 33 Ganesh Vihar, Model Town, Jagat Pura Raod, Jaipur.

1/5. Shri Rajendra Singh S/o Late Shri Madan Lal Jaalwal R/o 20, A, Prem Nagar First, Gurjar Ki Thadi Jaipur. 1/6. Shri Narendra Singh S/o Late Shri Madan Lal Jaalwal, R/o 11/206 Kaveri Path, Mansarover, Jaipur.

Versus

1. Jai Kishan son of Shri Pritam Das, R/o Nathu Ka Badia Chang Chitar road, Beawar, (Since Deceased through his legal Representatives)) 1/1.Smt. Vidhya Devi wife of Late Shri Jai Kishan R/o Nathu Ka Badla Chang Chitar Road, Beawar. 1/2.Shri Bhishma son of Late Shri jai Kishan, aged about 14 years, (since minor) through his natural guardian mother Smt. Vidhya Devi wife of Late Shri jai Kishan R/o Nathu Ka Badia Chang Chitar Road, Beawar.

2. Shri Jagat Rai @ Jagat Ram son of Shri Bheru mal @ Badru mal, R/o Suraj Pol Gate Andar, Beawar

[2023:RJ-JP:22645] (3 of 3) [CSA-54/2013]

(Deceased)

3. Shri jawahar son of Shri Bheru mal @ Badru mal, R/o Ghosi Mohalla Chhavni Rashan Ki Dukan, Beawar, (Since Deceased through his legal representatives). 3/1.Kishan 3/2.Ashok Both defendant respondent no.3/1 and 3/2 son of Late Shri Jawahar, R/o Ghosi Mohalla Chhavni Rashan Ki Dukan, Beawar.

-------Defendant-respondents

For Appellant(s) : Mr. Rajeev Bhushan Bansal For Respondent(s) : Mr. L.L. Gupta

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

13/09/2023

Learned counsel for the appellants submits that these civil

second appeals are rendered infructuous.

The same are dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/95-96

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