Citation : 2023 Latest Caselaw 4802 Raj/2
Judgement Date : 13 September, 2023
[2023:RJ-JP:22589]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 811/2021
In
S.B. Civil Writ Petition No.14364/2019
Jai Prakash Sharma S/o Shri Ramswaroop, Aged About 65
Years, R/o Jarodar, Tehsil Deeg, District Bharatpur (Raj.)
----Petitioners
Versus
Shri Sandeep Verma Chairman Cum Managing Director,
Rajasthan State Road Transport Corporation, Head Office,
Parivahan Marg, Chomu House, C-Scheme, Jaipur.
----Respondents
Connected With S.B. Civil Contempt Petition No. 279/2020 Satya Prakash Sharma Son Of Shri J.p. Sharma, Aged About 63 Years, Resident Of M-3, Sagar Vihar Colony, Vaishali Nagar, District Ajmer (Raj.)
----Petitioner Versus
1. Shri Alok, The Rajasthan State Road Transport Corporation Through Its Managing Director, Parivahan Marg Chomu House ,jaipur
2. Smt. Veena Gupta, The Financial Advisor Rajasthan State Road Transport Corporation, Parivahan Marg, Chomu House, Jaipur.
3. Mahaveer Singh, The Executive Director Rajasthan State Road Transport Corporation, Parivahan Marg, Chomu House, Jaipur.
----Respondents S.B. Civil Contempt Petition No. 403/2020 In
S.B. Civil Writ Petition No.10094/2019
Madan Singh Rajawat S/o Shri Devi Singh Rajawat, Aged About 63 Years, R/o Plot No. 41, Vaishali Nagar, Jail Road, Tonk.
----Petitioner
[2023:RJ-JP:22589] (2 of 14) [CCP-811/2021]
Versus
1. Naveen Jain, Managing Director, Rajasthan State Road Transport Corporation, Parivhan Marg, Jaipur (Raj.)
2. Ramcharan Gocher, Chief Manger, Rajasthan State Road Transport Corporation, Tonk Depot. Tonk (Raj.)
----Respondents S.B. Civil Contempt Petition No. 794/2020 In
S.B. Civil Writ Petition No.9535/2019
Rasid Mohammad S/o Nazir Mohammad, Aged About 64 Years, Resident Of Taj Colony, Opposite Roadways Depot, Tonk (Raj)
----Petitioner Versus
1. Naveen Jain Managing Director, Rajasthan State Road Transport Corporation, Parivahan Marg, Jaipur (Raj.)
2. Ramcharan Gocher, Chief Manager, Rajasthan State Road Transport Corporation, Tonk Depot, Tonk (Raj).
----Respondents S.B. Civil Contempt Petition No. 840/2020 In
S.B. Civil Writ Petition No.10172/2019
Om Prakash Gupta S/o Shri Badri Lal Gupta, Aged About 66 Years, By Caste Mahajan, R/o Joshiyon Ka Mohalla, Purani Tonk, District Tonk (Raj.)
----Petitioner Versus
1. Naveen Jain Managing Director, Rajasthan State Road Transport Corporation, Parivahan Marg, Japur. (Raj.)
2. Ramcharan Gocher, Chief Manager, Rajasthan State Road Transport Corporation, Tonk Depot, Tonk (Raj)
----Respondents S.B. Civil Miscellaneous Application No. 90/2021 In S.B. Civil Contempt Petition No.551/2019 In
[2023:RJ-JP:22589] (3 of 14) [CCP-811/2021]
In
S.B. Civil Writ Petition No.6007/2018
Haridwari Lal Sharma S/o Shri Badri Prasad Sharma, Aged About 62 Years, R/o 46/143, Rajat Path, Mansarovar, Jaipur, Rajasthan.
----Petitioner Versus Smt. Suchi Sharma, Chairman Cum Managing Director, Rajasthan State Road, Transport Corporation, Parivahan Marg, Chomu House, C-Schemem, Jaipur (Rajasthan.)
----Respondent S.B. Civil Miscellaneous Application No. 101/2021 In S.B. Civil Contempt Petition No.1617/2018 In
S.B. Civil Writ Petition No.8666/2018
Rajendra Kumar Pareek S/o Shri Bihari Lal Pareek, Aged About 62 Years, R/o 117, Gatore Road, Bramnpuri, Jaipur (Raj.)
----Petitioner Versus Rajhans Upadhyaya Chairman Cum Managing Director, Rajasthan State Road, Transport Corporation, Parivahan Marg, C-Scheme, Jaipur (Rajasthan.)
----Respondent S.B. Civil Contempt Petition No. 597/2021 In
S.B. Civil Writ Petition No.1673/2020
Indra Prakash Tikkiwal S/o Shri Ramchandra, Aged About 64 Years, R/o 386, Tikki Walo Ka Rasta, Kishanpol Bazar, District Jaipur (Raj.)
----Petitioner Versus Mr. Sandeep Verma, Managing Director, Rajasthan State Road Transport Corporation, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur.
[2023:RJ-JP:22589] (4 of 14) [CCP-811/2021]
----Respondent S.B. Civil Contempt Petition No. 598/2021 In
S.B. Civil Writ Petition No.21597/2019
Heera Lal Ojha S/o Shri Mohan Lal Ojha, Aged About 65 Years, R/o 82/371, Sector-8, Behind Dmart, Haldi Ghati Gate, Pratap Nagar, Sanganer, District Jaipur (Raj.)
----Petitioner Versus Shri Sandeep Verma, Chairman Cum Managing Director, Rajasthan State Road Transport Corporation, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur.
----Respondent S.B. Civil Contempt Petition No. 615/2021 In
S.B. Civil Writ Petition No.2390/2020
Shanker Singh Rajawat S/o Shri Girdhari Singh, Aged About 65 Years, R/o Yadram Colony, Mandawra Road, Ward No. 3, Hindaun City, District Karauli (Raj.)
----Petitioner Versus Shri Sandeep Verma Chairman Cum Managing Director, Rajasthan State Road Transport Corporation Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur.
----Respondent S.B. Civil Contempt Petition No. 648/2021 In
S.B. Civil Writ Petition No.1381/2020
Ghanshyam Das S/o Shri Udhav Das, Aged About 64 Years, R/o 24-B/40, Behind Of Police Chowki, Adarsh Nagar, Ajmer (Raj.)
----Petitioner Versus Shri Sandeep Verma Chairman Cum Managing Director, Rajasthan State Road Transport Corporation, Head Office,
[2023:RJ-JP:22589] (5 of 14) [CCP-811/2021]
Parivahan Marg, Chomu House, C-Scheme, Jaipur.
----Respondent S.B. Civil Contempt Petition No. 649/2021 In
S.B. Civil Writ Petition No.1388/2020
Ram Kishan Nagar S/o Shiv Karan, Aged About 64 Years, R/o Village Jaitipura, Post Siyar, Sarwad, District Ajmer (Raj.)
----Petitioner Versus Shri Sandeep Verma Chairman Cum Managing, Director, Rajasthan State Road Transport Corporation, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur.
----Respondent S.B. Civil Contempt Petition No. 650/2021 In
S.B. Civil Writ Petition No.1389/2020
Ashok Kumar Pal S/o Shri Narayan Singh, Aged About 64 Years, R/o Purav Vihar, Gali No. 1, Vigyan Nagar, Adarsh Nagar, Ajmer (Raj.)
----Petitioner Versus Shri Sandeep Verma Chairman Cum Managing Director., Rajasthan State Road Transport Corporation, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur.
----Respondent S.B. Civil Contempt Petition No. 651/2021 In
S.B. Civil Writ Petition No.7064/2020
Mitthulal S/o Shri Hajari Lal, Aged About 66 Years, R/o Khanpura Road, Gali No. 10, Subhash Nagar, Ajmer (Raj.)
----Petitioner Versus Shri Sandeep Verma Chairman Cum Managing Director, Rajasthan State Road Transport Corporation Head Office,
[2023:RJ-JP:22589] (6 of 14) [CCP-811/2021]
Parivahan Marg, Chomu House, C-Scheme, Jaipur.
----Respondent S.B. Civil Contempt Petition No. 652/2021 In
S.B. Civil Writ Petition No.1661/2020
Ghanshyam Parihar S/o Shri Budharam, Aged About 64 Years, R/o 1/29, Housing Board, Ajay Nagar, District Ajmer (Raj.)
----Petitioner Versus Shri Sandeep Verma Chairman Cum Managing Director, Rajasthan State Road Transport Corporation, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur.
----Respondent S.B. Civil Contempt Petition No. 653/2021 In
S.B. Civil Writ Petition No.1398/2020
Heera Lal S/o Shri Panchu Ram, Aged About 63 Years, R/o 375/42, Rajendra Nagar, Pooja Marg, Dhola Bata, Ajmer (Raj.)
----Petitioner Versus Shri Sandeep Verma Chairman Cum Managing Director, Rajasthan State Road Transport Corporation, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur.
----Respondent S.B. Civil Contempt Petition No. 654/2021 In
S.B. Civil Writ Petition No.4141/2020
Mohan Singh S/o Shri Ghanshyam, Aged About 65 Years, R/o 1703/10-K, Near Mahabodhi School, Gauttam Nagar, District Ajmer (Raj.)
----Petitioner Versus Shri Sandeep Verma Chairman Cum Managing Director, Rajasthan State Road Transport Corporation, Head Office
[2023:RJ-JP:22589] (7 of 14) [CCP-811/2021]
Parrivahan Marg, Chomu House, C-Scheme, Jaipur.
----Respondent S.B. Civil Contempt Petition No. 655/2021 In
S.B. Civil Writ Petition No.2002/2020
Yohan Badak S/o Shri Fransisa Badak, Aged About 64 Years, R/o Near Ramdev Temple, Parvatpura, District Ajmer (Raj.)
----Petitioner Versus Shri Sandeep Verma Chairman Cum Managing Director, Rajasthan State Road, Trasport Corporation, Head Office Parivahan Marg, Chomu House, C-Scheme, Jaipur.
----Respondent S.B. Civil Contempt Petition No. 656/2021 In
S.B. Civil Writ Petition No.1409/2020
Naresh Rathore S/o Shri Banwari Lal, Aged About 64 Years, R/o Akash Vihar Colony, Near M.s. Green Garden, Narishala Road, Subhash Nagar, Ajmer (Raj.)
----Petitioner Versus Shri Sandeep Verma Chairman Cum Managing Director, Rajasthan State Road Transport Corporation, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur.
----Respondent S.B. Civil Contempt Petition No. 657/2021 In
S.B. Civil Writ Petition No.2143/2021
Abdul Gaffar Khaa S/o Shri Abdul Majid, Aged About 65 Years, R/o 870/11, Doodh Dairy Ke Piche, Nai Basti Khanpura, Ajmer, District Ajmer (Raj.)
----Petitioner Versus Shri Sandeep Verma, Chairman Cum Managing Director,
[2023:RJ-JP:22589] (8 of 14) [CCP-811/2021]
Rajasthan Stat E Road, Transport Corporation, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur.
----Respondent S.B. Civil Contempt Petition No. 659/2021 In
S.B. Civil Writ Petition No.2006/2020
Hiranand S/o Shri Lalu Mal, Aged About 64 Years, R/o Vikas Nagar Colony, Parvatpura Baipass, District Ajmer (Raj.)
----Petitioner Versus Shri Sandeep Verma, Chairman Cum Managing Director., Rajasthan State Road Transport Corporation, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur.
----Respondent S.B. Civil Contempt Petition No. 660/2021 In
S.B. Civil Writ Petition No.1386/2020
1. Mahesh Kumar Verma S/o Shri Kedar Mal, Aged About 64 Years, R/o 715/27, Ramganj, Ajmer (Raj.) (Since Deceased) Through Lrs 1/1. Madhu Verma W/o Late Shri Mahesh Kumar Verma, Aged About 60 Years, R/o 715/27, Ramganj, Ajmer. 1/2. Lokesh Verma S/o Late Shri Mahesh Kumar Verma, Aged About 35 Years, R/o 715/27, Ramganj, Ajmer.
----Petitioners Versus Shri Sandeep Verma, Chairman Cum Managing Director, Rajasthan State Road Transport Corporation, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur.
----Respondent S.B. Civil Contempt Petition No. 661/2021 In
S.B. Civil Writ Petition No.1967/2020
Madan Lal Gora S/o Shri Heera Lal, Aged About 64 Years, R/o
[2023:RJ-JP:22589] (9 of 14) [CCP-811/2021]
29/418, Bhambin Mohala Kalyanipura, Ward No. 44, District Ajmer (Raj.)
----Petitioner Versus Shri Sandeep Verma Chairman Cum Managing Director, Rajasthan State Road Transport Corporation, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur.
----Respondent S.B. Civil Contempt Petition No. 673/2021 In
S.B. Civil Writ Petition No.20525/2019
1. Babu Kha S/o Shri Nathi Khan, (Since Deceased), Through Lrs.
1/1. Channo W/o Late Shri Babu Khan, 1/2. Kasam Kha S/o Late Shri Babu Kha, 1/3. Chaman D/o Late Shri Babu Kha, 1/4. Sameem W/o Late Sri Kamru Kha, Daughter-In-Law Of Late Shri Babu Kha All are R/o Mukam And Post Talchidi, Tehsil Mahuwa, District Dausa (Raj.)
----Petitioners Versus Shri Sandeep Verma Chairman Cum Managing Director, Rajasthan State Road Transport Corporation, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur.
----Respondent S.B. Civil Contempt Petition No. 674/2021 In
S.B. Civil Writ Petition No.3132/2020
1. Om Prakash Sharma S/o Shri Ramji Lal Sharma, (Since Deceased) Through Lrs.
1/1. Vidhya Devi W/o Late Shri Om Prakash Sharma, R/o Village Dagarvada, Post Shrichandpura, Tehsil Rajgarh, District Alwar (Raj.) 1/2. Surya Prakash Sharma S/o Late Shri Om Prakash
[2023:RJ-JP:22589] (10 of 14) [CCP-811/2021]
Sharma, R/o Village Dagarvada, Post Shrichandpura, Tehsil Rajgarh, District Alwar (Raj.) 1/3. Chandra Prakash Sharma S/o Late Shri Om Prakash, R/o Village Dagarvada, Post Shrichandpura, Tehsil Rajgarh, District Alwar (Raj.) 1/4. Tara Prakash Sharma S/o Late Shri Om Prakash Sharma, R/o Village Dagarvada, Post Shrichandpura, Tehsil Rajgarh, District Alwar (Raj.) 1/5. Indra Prakash Sharma S/o Late Shri Om Prakash Sharma, R/o Village Dagarvada, Post Shrichandpura, Tehsil Rajgarh, District Alwar (Raj.)
----Petitioners Versus Shri Sandeep Verma Chairman Cum Managing Director, Rajasthan State Road Transport Corporation, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur.
----Respondent S.B. Civil Contempt Petition No. 675/2021 In
S.B. Civil Writ Petition No.1684/2020
Babulal Pingal S/o Shri Shrawan Lal, Aged About 65 Years, R/o House No. 1702/40, Near Water Tank, Adarsh Nagar, Balupura Road, Ajmer (Raj)
----Petitioner Versus Shri Sandeep Verma Chairman Cum Managing Director, Rajasthan State Road Transport Corporation, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur.
----Respondent S.B. Civil Contempt Petition No. 676/2021 In
S.B. Civil Writ Petition No.20535/2019
Mahmood Kha S/o Shri Nannu Khan, Aged About 65 Years, R/o Village And Post Bhesa, Tehsil Todabheem, District Karauli (Raj.)
----Petitioner
[2023:RJ-JP:22589] (11 of 14) [CCP-811/2021]
Versus Shri Sandeep Verma Chairman Cum Managing Director, Rajasthan State Road Transport Corporation, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur.
----Respondent S.B. Civil Contempt Petition No. 677/2021 In
S.B. Civil Writ Petition No.20031/2019
Kishan Lal Yadav S/o Shri Brijlal Yadav, Aged About 64 Years, R/o Mukam And Post Hisroda, Tehsil Tijara, District Alwar (Raj.).
----Petitioner Versus Shri Sandeep Verma Chairman Cum Managing Director, Rajasthan State Road Transport Corporation, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur.
----Respondent S.B. Civil Contempt Petition No. 678/2021 In
S.B. Civil Writ Petition No.3158/2020
1. Omprakash Lakhera S/o Shri Kalyan Prasad, (Since Deceased) Through Lrs 1/1. Vimla Devi W/o Late Shri Omprakash Lakhera, R/o 75, Near Jain Volkey Hindaun City, District Karauli (Raj.) 1/2. Ganesh Kumar S/o Late Shri Omprakash Lakhera, R/o 75, Near Jain Volkey Hindaun City, District Karauli (Raj.) 1/3. Ashok Kumar S/o Late Shri Omprakash Lakhera, R/o 75, Near Jain Volkey Hindaun City, District Karauli (Raj.) 1/4. Yogesh Kumar S/o Late Shri Omprakash Lakhera, R/o 75, Near Jain Volkey Hindaun City, District Karauli (Raj.) 1/5. Rajni D/o Late Shri Omprakash Lakhera, R/o 75, Near Jain Volkey Hindaun City, District Karauli (Raj.)
----Petitioners Versus Shri Sandeep Verma Chairman Cum Managing Director, Rajasthan State Road Transport Corporation, Head Office,
[2023:RJ-JP:22589] (12 of 14) [CCP-811/2021]
Parivahan Marg, Chomu House, C-Scheme, Jaipur.
----Respondent S.B. Civil Contempt Petition No. 679/2021 In
S.B. Civil Writ Petition No.2389/2020
1. Om Prakash Sharma S/o Shri Ramji Lal Sharma, (Since Deceased) Through Lrs 1/1. Vidhya Devi W/o Late Shri Om Prakash Sharma, 1/2. Surya Prakash Sharma S/o Late Shri Om Prakash Sharma, 1/3. Chandra Prakash Sharma S/o Late Shri Om Prakash Sharma, 1/4. Tara Prakash Sharma S/o Late Shri Om Prakash Sharma, 1/5. Indra Prakash Sharma S/o Late Shri Om Prakash Sharma, All are R/o Village Dagarvada, Post Shrichandpura, Tehsil Rajagarh, District Alwar (Raj.)
----Petitioners Versus Shri Sandeep Verma Chairman Cum Managing Director, Rajasthan State Road Transport Corporation, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur.
----Respondent S.B. Civil Contempt Petition No. 693/2021 In
S.B. Civil Writ Petition No.1499/2017
Mahesh Chand Gupta S/o Shri Roshan Lal, Aged About 65 Years, R/o Plot No. A-23 Govind Nagar Ajmer Road Hirapura Jaipur Raj.
----Petitioner Versus Shri Sandeep Verma, Chairman Cum Managing Director Raj. State Road Transport Corporation Parivahan Marg Chomu House C-Scheme Jaipur.
----Respondent S.B. Civil Contempt Petition No. 812/2021
[2023:RJ-JP:22589] (13 of 14) [CCP-811/2021]
In
S.B. Civil Writ Petition No.14360/2019
Jai Prakash Sharma S/o Shri Ramswaroop Sharma, Aged About 65 Years, R/o Jarodar, Tehsil Deeg, District Bharatpur (Raj.)
----Petitioner Versus Shri Sandeep Verma Chairman Cum Managing Director, Rajasthan State Road, Transport Corporation, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur.
----Respondent S.B. Civil Contempt Petition No. 863/2021 In
S.B. Civil Writ Petition No.4079/2021
Bhagwati Prasad Sharma S/o Shri Shyam Lal Sharma, Aged About 65 Years, R/o Anand Nagar Colony, Dholpur, District Dholpur (Raj.)
----Petitioner Versus Shri Sandeep Verma, Chairman Cum Managing Director, Rajasthan State Road Transport Corporation, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur.
----Respondent
For Petitioner(s) : Mr. Rahul Ghiya Mr. Govind Upadhyay Mr. Mohammed Anees For Respondent(s) : Mr. Om Prakash Sehoran
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
13/09/2023
Learned counsels for the petitioners submit that barring the
interest component/allowances, they have been paid all of their
dues.
[2023:RJ-JP:22589] (14 of 14) [CCP-811/2021]
Learned counsel for the respondents submits that the
petitioners shall be paid interest/allowances as per their priority in
view of Circulars of the RSRTC dated 03.11.2021 & 17.05.2022.
Learned counsels for the petitioners have no objection if the
payment of interest/allowances is made to them as per their
priority in view of the aforesaid Circulars.
In view thereof, these contempt petitions as well as misc.
applications are disposed of. However, the petitioners shall be at
liberty to get the contempt petitions as well as misc. applications
revived if the priority is breached by the respondents.
The notices are discharged.
The pending applications also stand disposed of.
(MAHENDAR KUMAR GOYAL),J
Sudha/161-193
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