Virendra S/O Himmat Singh vs The State Of Rajasthan ...
2023 Latest Caselaw 4784 Raj/2

                                   [2023:RJ-JP:22120]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                               11607/2023

                                   Virendra S/o Himmat Singh, Aged About 25 Years,
                                   R/o Beda Banki, Police Station Sadar Hindon,
                                   District Karauli, Rajasthan. (Petitioner Is In Sub Jail
                                   Hindoncity)
                                                                                            ----Petitioner
                                                                   Versus
                                   The State Of Rajasthan, Through Pp
                                                                                        ----Respondent

For Petitioner(s) : Ms. Shahzadi Bano, Adv., for Mr. Ali Mohammad Khan, Adv.

                                   For                      : Mr. Ghan Shyam Singh
                                   Respondent(s)              Rathore, GA-cum-AAG,
                                                              assisted by
                                                              Mr. Ganesh Saini, P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

12/09/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. bail application with

liberty to file afresh after filing of the charge sheet.

In view of above, the criminal misc. bail

application is dismissed as withdrawn with aforesaid

liberty.

(UMA SHANKER VYAS),J

DANISH USMANI /140

Powered by TCPDF (www.tcpdf.org)