Chandrabhan Singh@Gogi vs State Of Rajasthan And Anr ...
2023 Latest Caselaw 4780 Raj/2

                                   [2023:RJ-JP:22018]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               2595/2015

                                   Chandrabhan Singh @ Gogi Son of Shri Gajpath
                                   Singh, Resident of Nagla Tej Singh, Near Cimco
                                   Colony, Police Station, Udyog Nagar, Bharatpur
                                   (Rajasthan).
                                                                                            ----Petitioner
                                                                   Versus
                                   1. State of Rajasthan through P.P.
                                   2. Dinesh Gupta S/o Shri Radhey Shyam Gupta,
                                   Resident of Quarter No. A-2/2, Cimco Officer,
                                   Colony, Cimco Ltd. Bharatpur at present Chief
                                   Manager (IR and Legal) Cum Factory Manager,
                                   Cimco Ltd., Bharatpur (Rajasthan).
                                                                                        ----Respondent

For Petitioner(s) : Mr. N.K. Singhal, Adv. For : Mr. Mahendra Meena, P.P. & Respondent(s) Mr. Laxmi Kant, Adv. & Mr. Peush Nag, Adv. for complainant(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

12/09/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /703

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