Tagore P.G. College vs National Council For Teacher ...
2023 Latest Caselaw 4740 Raj/2

                                   [2023:RJ-JP:22310]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 26099/2018

                                   Tagore P.g. College, Dantaramgarh, District Sikar Through Its
                                   President, Shivpal S/o Kana Ram, Aged About 40 Years, R/o
                                   Daulpura, Tehsil Dantaramgarh, District Sikar
                                                                                                               ----Petitioner
                                                                             Versus
                                   1.       National Council For Teacher Education, (Ncte) Through
                                            Its Member Secretary, Hans Bhawan, Wing-Ii, 1, Bahadur
                                            Shah Zafar Marg, New Delhi
                                   2.       National Council For Teacher Education (Ncte), Northern
                                            Region Committee, Through Its Regional Director, Office
                                            Ivth Floor Jeevan Nithi-Ii, Lic Building, Bhawani Singh
                                            Road, Ambedkar Circle Jaipur
                                                                                                            ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

12/09/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /16

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