Raviraj Gurjar S/O Shri Bhuwana vs The State Of Rajasthan ...
2023 Latest Caselaw 4730 Raj/2

                                   [2023:RJ-JP:22167]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 3320/2021

                                   Raviraj Gurjar S/o Shri Bhuwana, Aged About 46 Years, R/o
                                   Raghunathpura, Khreda, Khareda, Tonk (Raj.)
                                                                                                          ----Petitioner
                                                                        Versus
                                   1.       The      State     Of     Rajasthan,           Through         Its   Excise
                                            Commissioner,          Excise     Building,         2,    Gumaniyamala,
                                            Panchvati, Udaipur, Rajasthan- 313 001.
                                   2.       District Excise Officer (Jaipur City) Jaipur, Department Of
                                            Excise, Vitta Bhawan, Jaipur, Rajasthan.
                                   3.       Rajasthan State Breweries Corporation Limited, Through
                                            Executive Director, Ist Floor, D-Block, Vitta Bhawan,
                                            Janpath, Jaipur, Rajasthan.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Yashvardhan Singh Bhati for Mr. Ashutosh Bhatia For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

12/09/2023

Counsel appearing for the petitioner seeks permission to

withdraw the present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn,

the stay application and all other pending application/s, if any,

also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /76

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