Jugal Kishor S/O Shri Kishan Lal vs Shri Rajat Kumar Mishra ...
2023 Latest Caselaw 4709 Raj/2

[2023:RJ-JP:21879]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Contempt Petition No. 1773/2018
                                         In
                 S.B. Civil Writ Petition No.23403/2017

1.       Jugal Kishor S/o Shri Kishan Lal, Aged About 61 Years,
         R/o 494/19 Hindu Mochi Mohalla, Ghaseti Bajar, Ajmer,
         Retired From P.d.i Phed Sub Division Iii Production, Ajmer
2.       Madan Lal Sharma S/o Shri Kishan Ji Sharma, Aged
         About 62 Years, R/o Village And Post Makad Wali Distt.
         Ajmer , Raj. Retired From P.d. I Phed Aen Sub Division Iv
         Ajmer.
3.       Shri Ramesh Chand S/o Kesarimal Mali, Aged About 64
         Years, R/o 28/279 Ghana Badi Salupura Road, Ajmer
         Retired From Fitter I Phed Sub Division Ix Naka Madar,
         Ajmer
4.       Shri Madan Nath S/o Shri Ram Nath, Aged About 67
         Years, R/o Village Post Bhavata District Ajmer Raj. Retired
         From P.d.i Phed Aen Sub Division Iii, Ajmer.
5.       Shri Shravan Lal S/o Shri Ramsukh Morya, Aged About 61
         Years, R/o Uit Colony Kachhi Basti Makad Wali Road
         Behind Mukti Dham , Ajmer. Retired From P.d. Ii Phed
         Sub Division Iv Vaishali Nagar , Ajmer.
                                                                  ----Petitioners
                                      Versus
1.       Shri Rajat Kumar Mishra Prinicipal Secretary, Public
         Health And Engineering Department, Rajasthan Jaipur.
2.       Shri   Anil     Kumar     Srivastav,    Chief   Engineer
         (Administration),  Public    Health    And    Engineering
         Department, Jal Bhawan, Civil Lines, Jaipur
3.       Smt. Permeshwari Sihag, Pension And Pensioners Welfare
         Department, Jyoti Nagar, Jaipur
4.       Shri Satyendra Singh, Superintendent Engineer, Public
         Health And Engineering Department, City Circle, Ajmer
5.       The State Of Rajasthan, Through The Principal Secretary
         Public Health And Engineering Department, Rajasthan,
         Jaipur
                                                ----Contemnors-Respondents

For Petitioner(s) : None present For Respondent(s) : Mr. Anil Mehta, AAG with Mr. Yashodhar Pandey

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

[2023:RJ-JP:21879] (2 of 2) [CCP-1773/2018]

Judgment / Order

11/09/2023

On last date, i.e., 01.09.2023, following order was passed:-

"Learned counsel for the respondents submits that compliance has been made.

None appears for the petitioner. However, in the interest of justice, the petitioner is granted an opportunity to rebut the aforesaid statement.

List the matter on 11.09.2023 as 'twentieth case' as prayed."

Today also, none appears for the petitioners even in the

second round.

In view thereof, this contempt petition is dismissed for non-

prosecution.

(MAHENDAR KUMAR GOYAL),J

Manish/45

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