Dinesh Kumar S/O Shri Mangla Ram vs State Of Rajasthan ...
2023 Latest Caselaw 4655 Raj/2

                                   [2023:RJ-JP:21305]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                     S.B. Criminal Miscellaneous 4th Bail Application No. 5892/2023

                                   Dinesh Kumar S/o Shri Mangla Ram, Aged About 23 Years, R/o
                                   Punia Ki Dhani, Khedi Salwa, Dangiyawas, Jodhpur Rural (Raj.).
                                   (Presently Confined In Central Jail, Ajmer)
                                                                                             ----Accused-Applicant
                                                                       Versus
                                   State Of Rajasthan, Through Pp
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Chain Singh Rathore For Respondent(s) : Mr. Imran Khan, PP

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

06/09/2023

In view of fact that the only one prosecution witness remains

to be examined, learned counsel for the petitioner wants to

withdraw this fourth bail application.

The fourth bail application is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/99

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