Mohan S/O Raju vs State Of Rajsthan ...
2023 Latest Caselaw 4653 Raj/2

                                   [2023:RJ-JP:21314]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                     S.B. Criminal Miscellaneous II Bail Application No. 10817/2023

                                   Mohan S/o Raju, Aged About 22 Years, R/o Jarga, Police Station
                                   Rajakheda, Dist Dholpur (Rajasthan) (At Present Confined At
                                   Central Jail Alwar)
                                                                                             ----Accused-Petitioner
                                                                        Versus
                                   State Of Rajsthan, Through Pp
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Shivraj Chauhan For Respondent(s) : Mr. Imran Khan, PP

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

06/09/2023

After arguing at length, learned counsel for the petitioner

wants to withdraw this second bail application

The second bail application is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/101

Powered by TCPDF (www.tcpdf.org)