M/S Chanan Das Parmanand vs Surajmal Through His Lrs ...
2023 Latest Caselaw 4641 Raj/2

Citation : 2023 Latest Caselaw 4641 Raj/2
Judgement Date : 6 September, 2023

Rajasthan High Court

M/S Chanan Das Parmanand vs Surajmal Through His Lrs ... on 6 September, 2023

Bench: Ganesh Ram Meena

[2023:RJ-JP:21244]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR

S.B. Civil Writ Petition No. 18331/2017

M/s Chanan Das Parmanand, Tripolia Bazar, Jaipur Through Shri
Shiv Dutt Son Of Shri Parmanand Punjabi, Partner.
----Petitioner
Versus
1. Surajmal Son Of Late Shri Bhuramal Ji, Resident Of Kala
Bhawan, Mirza Ismail Road, Jaipur Since Deceased
Through -
2. Smt. Chandan Devi Wife Of Late Shri Suraj Mal Ji Kala
Jain Khandelwal Since Deceased
3. Kamal Chand Son Of Late Shri Surajmal Ji Kala Jain
Khandelwal Since Deceased
4. Prem Chand Son Of Late Shri Surajmal Ji Kala Jain
Khandelwal, Residents Of Kala Bhawan, Mirza Ismail
Road, Jaipur.
----Respondents

For Petitioner(s) : Mr. A.K. Bajpai For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/09/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.