Raj Kumar Mangal S/O Sh. Brij Mohan ... vs Nagar Palika, Bundi ...
2023 Latest Caselaw 4584 Raj/2

                                   [2023:RJ-JP:20774]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Second Appeal No. 130/2019

                                    Raj Kumar Mangal S/o Sh. Brij Mohan Mangal, Aged About 55
                                    Years, R/o Outside Lanka Gate, Bundi, Tehsil And Dist. Bundi,
                                    Rajasthan.
                                                                                                ---Plaintiff-Appellant
                                                                        Versus
                                    Nagar Palika, Bundi, Through Its Executive Officer, Nagar Palika
                                    Bundi, Dist. And Tehsil Bundi, Rajasthan.
                                                                                        ---Defendant-Respondent

For Appellant(s) : Mr. Kunal Agarwal for Mr. Vikas Kabra For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

04/09/2023

Learned counsel for the appellant wants to withdraw this civil

second appeal as it has become infructuous.

The civil second appeal is dismissed accordingly. Pending

application also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/111

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