Kajodmal Meena vs Indrajeet Singh ...
2023 Latest Caselaw 4582 Raj/2

                                   [2023:RJ-JP:20636]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 5545/2016

                                   Kajodmal       Meena         S/o      Shri        Manna    Lal     Meena,     Posted   As
                                   Constable, Quarter No. 28, Anti Corruption Bureau, C.p.s.-3-9,
                                   Jhalana Institutional Area, Jaipur Rajasthan.
                                                                                                               ----Petitioner
                                                                              Versus
                                   Indrajeet Singh S/o Shri Jatan Singh, At Present Resident Of
                                   Narayan Niwas, Narayan Singh Circle, Jaipur.
                                                                                                           ----Respondent

For Petitioner(s) : Mr. Prahlad Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/09/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /39

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