R P S C Ajmer vs Atul Kumar Suman Andanr ...
2023 Latest Caselaw 4547 Raj/2

                                   [2023:RJ-JP:20635]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 19202/2015

                                   Rajasthan Public Service Commission Through Its Secretary,
                                   Ajmer
                                                                                                         ----Petitioner
                                                                       Versus
                                   1.       Atul Kumar Suman Bploara S/o Shri Balmukund Suman
                                            Bploara, Ward No. 2, Janta Todi, Mangrol, District Baran
                                            Raj.
                                                                                                         ....Respondent

2. Chief Information Commissioner, Rajasthan Information Commission, Hcm Ripa Ots, Jawahar Lal Nehru Marg, Jaipur

----Proforma Respondents

For Petitioner(s) : Mr. S.N. Kumawat Mr. Nitin Jain For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/09/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn,

the stay application and all other pending application/s, if any,

also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /33

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