Citation : 2023 Latest Caselaw 4538 Raj/2
Judgement Date : 4 September, 2023
[2023:RJ-JP:20662]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 85/2020
Smt. Manni Devi W/o Late Sh Lalchand Sambhariya, Aged About
78 Years, R/o H. No. 2804, Shiv Kuteer, Purohit Ji Ka Ckowk,
Kalyanji Ka Rasta, Ckowkdi, Topkhana Desh, Jaipur.
----Petitioner
Versus
1. Smt. Bhagwati Devi W/o Late Sh. Babulal, Aged About 65
Years, R/o H.no. 73, Sambhariya House, Gandi Mori Nala,
Indra Bazar, Jaipur.
2. Sh. Ramesh Chand Sambhariya S/o Late Sh. Lal Chand,
R/o H. No. 2804, Shiv Kuteer, Purohit Ji Ka Chowk,
Kalyanji Ka Rasta, Ckowkdi, Topkhana Desh, Jaipur.
----Respondents
For Petitioner(s) : Mr. Garaz Hussain For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
04/09/2023
Counsel for the petitioner submits that the present writ
petition has become infructuous.
In view of the statements made by counsel for the petitioner,
the present writ petition is dismissed as having become
infructuous.
Since the main petition has been dismissed, the stay
application and all other pending application/s, if any, also stands
dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /10
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