Komal Kumar vs State (2023:Rj-Jd:32612-Db)
2023 Latest Caselaw 7936 Raj

[2023:RJ-JD:32612-DB]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Criminal Appeal No. 308/1996

Komal Kumar S/o Mohan Lal, Resident of Mandfiya Savra Ji, Police Station Bhadsora, District Chittorgarh. (At present lodged at Sub-Jail, Bhadsora - in the process of transfer to Central Jail, Udaipur)

----Appellant Versus State of Rajasthan

----Respondent

For Appellant(s) :

For Respondent(s) : Mr. B.R. Bishnoi, PP

HON'BLE MR. JUSTICE ARUN BHANSALI HON'BLE MR. JUSTICE RAJENDRA PRAKASH SONI

Judgment

04/10/2023

1. It is submitted by learned Public Prosecutor that the sole

appellant Komal Kumar has died about 10-12 years back and

placed on record a communication dated 27.09.2023 received

from the SHO, P.S. Bhadsora, District Chittorgarh in this regard.

2. In view of the submissions made, the appeal is dismissed as

having abated.

(RAJENDRA PRAKASH SONI),J (ARUN BHANSALI),J 28-Rmathur/-

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