Phool Ji And Ors vs State Of Rajasthan ...
2023 Latest Caselaw 7935 Raj

[2023:RJ-JD:32595-DB]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Criminal Jail Appeal No. 439/1993

1. Phool Ji son of Shri Oonkar, resident of Chotipadal, District Banswara.

2. Kesu son of Shri Harji, Resident of Chotipadal, District Banswara.

3. Mangilal son of Shri Unkar, Resident of Chhotipadal, District Banswara.

4. Roopa son of Shri Harji, Resident of Chhotipadal, District Banswara.

.... Petitioners Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mridul Jain. For Respondent(s) : Mr. B.R. Bishnoi, PP

HON'BLE MR. JUSTICE ARUN BHANSALI HON'BLE MR. JUSTICE RAJENDRA PRAKASH SONI

Judgment

04/10/2023

As D.B. Criminal Appeal No.438/1993 filed by the appellants,

has been filed through counsel, which appeal also has been

admitted, is pending consideration, the present D.B. Criminal Jail

Appeal No.439/1993 stands disposed of with liberty to pursue the

pending D.B. Criminal Appeal No. 438/1993.

(RAJENDRA PRAKASH SONI),J (ARUN BHANSALI),J 53-Rmathur/-

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