Kuldeep Godara vs Central University Of Rja ...
2023 Latest Caselaw 5672 Raj/2

                                   [2023:RJ-JP:27067]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 11933/2013

                                   Kuldeep Godara S/o Shri Ramdhan godara aged about 17 years,
                                   through his natural guardian ramdhan godara s/o sh. Ram lal
                                   choudhary, aged about 46 years R/o V & P Parli, tehsil malpura,
                                   district Tonk, Rajasthan
                                                                                                             ----Petitioner
                                                                              Versus
                                   Central University of Rajasthan through its Vice-Chairman,
                                   Bandrsindri, tehsil kishangarh, disclose Ajmer Rajasthan
                                                                                                           ----Respondent

For Petitioner(s) : Mr. Shiv S Ola For Respondent(s) : Ms. Anita Agarwal

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /261

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