Prahlad Gujar S/O Sh. Jabbu Ram vs Sh. Sandeep Verma Director ...
2023 Latest Caselaw 5650 Raj/2

                                   [2023:RJ-JP:27187]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 198/2021
                                                                               In
                                                        S.B. Civil Writ Petition No.6361/2015

                                    1.         Prahlad Gujar S/o Sh. Jabbu Ram, Aged About 50 Years,
                                               Resident Of Village Radawat, Post Bandikui, Distt. Dausa,
                                               Raj.
                                    2.         Muhari Lal Saini S/o Sh. Nathu Ram Saini, Aged About 45
                                               Years, Resident Of Khaddra, Post Neemor, Tehsil Neem Ka
                                               Thana, Distt. Sikar, Raj.
                                    3.         Ram Prasad S/o Sh. Jhori Lal, Aged About 56 Years,
                                               Village Budha, Tehsil Rajgarh Distt. Alwar, Raj.
                                    4.         Gopal Lal Sain S/o Sh. Bhairu Ram Sain, Aged About 53
                                               Years, Resident Of Village Haripura, Post Losal Distt.
                                               Sikar, Raj.
                                    5.         Shiv Dutt Sharma S/o Sh. Laxmanlal Sharma, Aged About
                                               39 Years, Resident of village Monabass, Post Jijiwada
                                               Kalan Tejso, Baswa, Distt. Dausa. (Raj.)
                                                                                                            ----Petitioners
                                                                            Versus
                                    Sh. Sandeep Verma, Director, Harish Chandra Mathur Rajasthan
                                    State Institute Of Public Administration, J.l.n. Marg, Jaipur, Raj.
                                                                                                           ----Respondent

For Petitioner(s) : Mr. Sandeep Bhagwati For Respondent(s) : Mr. Aditya Sharma for Mr. Prateek Mathur

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

06/10/2023

Learned counsel for the petitioners submits that this

contempt petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/59

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