Mangtu Ram vs Addi District And Session Andors ...
2023 Latest Caselaw 5627 Raj/2

[2023:RJ-JP:27076]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                S.B. Civil Writ Petition No. 1443/2009


Mangtu      Ram      S/o    Laxmi       Narain       Grand          S/o   Kanhaiyalal,
Laxmangarh,tehsil Laxmangarh,district Alwar

                                                                          ----Petitioner
                                      Versus
1.       Additional District And Sessions Judge,laxmangarh,alwar
2.       Ghasi Ram S/o Shri Kanhaiyalaldeceased Through
3.       Angori Devi Widow Of Gori Shankar, Laxmangarh,district
         Alwar
4.       Govind Prasad S/o Gori Shankar, Laxmangarh,district
         Alwar
5.       Navin S/o Gori Shankar, Laxmangarh,district Alwar
6.       Yogesh S/o Gori Shankar, Laxmangarh,district Alwar
7.       Devendra S/o Gori Shankar, Laxmangarh,district Alwar
8.       Mst. Meena Kumari D/o Gori Shankar Wife Of Mahendra,
         Main Market Rajgarh,district Alwar
9.       Mst. Kalpana Bai D/o Gori Shankar Wife Of Kishanal
         Gupta       Khandelwal         General         Store,180          Near     Kala
         Mandir,present 90 M.g. Motel Store,2284 Raghunath Ki
         Bagichi,sadar Bazar,new Delhi
10.      Prabhu Dayal S/o Ramjilal Grand Son Of Kanhaiyalal
11.      Ratan Lal S/o Ramji Lal Grand Son Of Kanhaiyalal
12.      Ashok        Kumar        Son         Of       Rewarmal,ashok              And
         Company,deenanath Ki Gali,chandpole Bazar,jaipur
13.      Anil Kumar Son Of Rewarmal, Khandelwal Aatawali
         Gali,alwar
14.      Mst.    Kamlesh       Wife      Of     Murarilal          Bhanokhar,      Tehsil
         Kathumar,district Alwar
15.      Mishri Devi D/o Laxmi Narayan Wife Of Bhagwan Sahai
         Thakuriya     Pakhanawale,           Bad      Colony,mandawar,district
         Alwar
16.      Gulab Devi D/o Laxmi Narain Wife Of Chitarmal                            Village
         Kothia,post Nagal Lakh,tehsil Bansur,district Alwar

                                                                     ----Respondents

[2023:RJ-JP:27076] (2 of 2) [CW-1443/2009]

For Petitioner(s) : Mr. R.K. Mathur For Respondent(s) : Mr. J.P. Gupta

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /243

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