Citation : 2023 Latest Caselaw 9959 Raj
Judgement Date : 21 November, 2023
[2023:RJ-JD:39981-DB]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Criminal Misc Suspension Of Sentence Application (Appeal)
No. 98/2023
Santosh S/o Shri Kachrulal, Aged About 29 Years, R/o
Mahudikheda, Hanuman Choraha, Police Station Dhamotar,
District Pratapgarh. (Presently Lodged In District Jail,
Pratapgarh)
----Petitioner
Versus
State Of Rajasthan, Through Pp
----Respondent
For Petitioner(s) : Mr. Ramesh Chandra Purohit
For Respondent(s) : Mr. R. R. Chhaparwal, PP
HON'BLE MR. JUSTICE VIJAY BISHNOI
HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT
Judgment / Order
21/11/2023
Learned counsel for the petitioner has submitted that he
does not want to press the instant criminal misc suspension of
sentence application at this stage.
Hence, the instant criminal misc suspension of sentence
application is dismissed as not pressed at this stage.
(YOGENDRA KUMAR PUROHIT),J (VIJAY BISHNOI),J 36-DivyaTak/-
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