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Raju Ram vs Ramdas (2023:Rj-Jd:39825)
2023 Latest Caselaw 9958 Raj

Citation : 2023 Latest Caselaw 9958 Raj
Judgement Date : 21 November, 2023

Rajasthan High Court - Jodhpur

Raju Ram vs Ramdas (2023:Rj-Jd:39825) on 21 November, 2023

                                   [2023:RJ-JD:39825]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                   S.B. Civil Writ Petition No. 11144/2023

                                   Raju Ram S/o Shri Mukhtyar Singh, Aged About 42 Years, By
                                   Caste Bawri, Resident Of 4 K.a.s., Tehsil Anoopgarh, District Sri
                                   Ganganagar (Rajasthan).
                                                                                                      ----Petitioner
                                                                       Versus
                                   Ramdas S/o Shri Mukhtyar Singh, By Caste Bawri, Resident Of 2
                                   Fdb, Tehsil Raisinghnagar, District Sri Ganganagar (Rajasthan).
                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr Navneet Poonia
                                   For Respondent(s)         :     -



                                                  HON'BLE MR. JUSTICE ARUN MONGA

Judgment / Order (oral)

21/11/2023

Learned counsel for the petitioner states that he has

instructions not to press the writ petition.

The writ petition is accordingly dismissed as infructuous.

(ARUN MONGA),J 88-MMA/-

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