Citation : 2023 Latest Caselaw 9916 Raj
Judgement Date : 20 November, 2023
[2023:RJ-JD:39720]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil First Appeal No. 488/2019
1. Pradeep Mali S/o Shri Heeralal Mali, Aged About 36 Years, R/o Suthardawa Dholibawari, Udaipur.
2. Heeralal Mali S/o Shri Bherulal Mali, Aged About 62 Years, R/o 6, Sutharwada Dholibawari, Bawari, Udaipur (Raj.)
----Appellants Versus State Bank Of India, Head Office Tilak Marg, C-Scheme, Jaipur. Branch Bada Bazar, Dayapur (Raj.) Through Manager, Recovery Stressed Arrest Resolution Centre, Lic Building, Ground Floor Patel Circle, Udaipur (Raj.)
----Respondent
For Appellant(s) : Ms. Neha Kalla For Respondent(s) : --
HON'BLE MR. JUSTICE MADAN GOPAL VYAS
Judgment
20/11/2023
Vide order dated 12.09.2023, last opportunity was granted
to learned counsel for removing the defects as pointed out by the
office, failing which the present First Appeal be listed before the
Court for dismissal.
As per office report, the defects have not been removed by
learned counsel as yet.
Accordingly, the present First Appeal is dismissed.
(MADAN GOPAL VYAS),J 30-Dinesh/-
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