Citation : 2023 Latest Caselaw 9907 Raj
Judgement Date : 20 November, 2023
[2023:RJ-JD:39728] (1 of 2) [CW-10170/2023]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 10170/2023
Anand Micro Fillers Pvt. Ltd., Through Director Abhinanadan Karwa S/o Ashok Kumar Karwa, Age 39, F - 004, Circle View, Apartment Sukhadia Circle, Girwa, Udaipur, Rajasthan.
----Petitioner Versus
1. State Of Rajasthan, Through Principal Secretary, Department Of Energy, Government Of Rajasthan, It Center, Chambal Power House Campus, Hawa Sarak, Jaipur - 302006.
2. Rajasthan Electricity Regulation Commission, Through Its Chairman Vidhyut Viniyamak Bhawan, Sahakar Marg, Near State Motor Garage, Jaipur Rajasthan 302001.
3. Ajmer Vidhyut Vitaran Nigam Ltd., Through Its Managing Director, Makarwadi Road Hathi Bhata, City Power House, Ajmer 305 001, Rajasthan.
4. The Superintending Engineer (O And M), Ajmer Vidhyut Vitaran Nigam Ltd, Udaipur.
5. The Assistant Engineer (O And M), Ajmer Vidhyut Vitaran Nigam Ltd, Debari, District Udaipur.
6. The Additional Chief Engineer (Hq), Ajmer Vidhyut Vitran Nigam Ltd, Commercial Wing,vidyut Bhawan, Panchsheel Nagar, Makwarwali Road, Ajmer 305004.
----Respondents Connected With S.B. Civil Writ Petition No. 9933/2023 Shri Vinayak Industries, Through Proprietor Archa Maheshwari W/o Shri V.k. Maheshwari, R/o F-87,88 And 19,11, Riico Industry Area, Mavali, Udaipur.
----Petitioner Versus
1. State Of Rajasthan, Through Principal Secretary, Department Of Energy, Government Of Rajasthan, It Centre, Chambal Power House Campus, Hawa Saraj, Jaipur - 302006.
2. Rajasthan Electricity Regulation Commissiion, Through Its Chairman Vidhyut Viniyamak Bhawan, Sahakar Marg, Near State Motor Garage, Jaipur Rajasthan - 302001.
3. Ajmer Vidhyut Vitaran Nigam Ltd., Through Its Managing Director, Hathi Bhata, City Power House, Ajmer 305001, Rajasthan.
4. The Additional Engineer (O And M), Ajmer Vidhyut Vitaran Nigam Ltd., Mavali District Udaipur.
5. The Assistant Engineer (O And M), Ajmer Vidhyut Vitaran
[2023:RJ-JD:39728] (2 of 2) [CW-10170/2023]
Nigam Ltd. Mavali, District Udaipur.
6. The Additional Chief Engineer (Hq), Ajmer Vidhyut Vitaran Nigam Ltd. Commercil Wing, Vidyut Bhawan, Panchsheel Nagar, Makarwali Road, Ajmer 305004.
----Respondents
For Petitioner(s) : Mr. Arvind Vyas For Respondent(s) : Mr. Dheerendra Singh Sodha
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order
20/11/2023
Heard learned counsel for the parties.
Learned counsel for the parties are in agreement that the
controversy involved in the present cases is squarely covered by a
judgment rendered in a bunch of writ petitions led by S.B. Civil
Writ Petition No.11242/2023 "Bhansali Dyeing Vs. State of
Rajasthan & Ors." and other connected matters decided on
09.04.2023.
In view of the statement made by the counsel for the
parties, the present writ petitions are disposed of in terms of the
judgment rendered in the case of Bhansali Dyeing (supra).
Stay applications as well as other pending applications, if
any, shall stand disposed of accordingly.
(VINIT KUMAR MATHUR),J 149-150-Vivek/-
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