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Chhetrapal Marble vs State Of Rajasthan ...
2023 Latest Caselaw 9855 Raj

Citation : 2023 Latest Caselaw 9855 Raj
Judgement Date : 20 November, 2023

Rajasthan High Court - Jodhpur
Chhetrapal Marble vs State Of Rajasthan ... on 20 November, 2023
Bench: Vinit Kumar Mathur

[2023:RJ-JD:39759] (1 of 4) [CW-15808/2023]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 15808/2023

1. Chhetrapal Marble, Through Prop. - Narayan Lal S/o Shri Mohan Lal, Age About 34 Years, R/o Devpura Amet Road, Kewla, Rajsamand, K.no. 130224020356.

2. Jai Shari Bherunath Marble, Through Prop. - Jagdish Kumawat S/o Shri Mangi Lal Kumawat, Age About 47 Years, R/o Tasol, Kewla, Rajsamand, K.no. 130224001186

3. Krishna Kanhiya Marble, Through Prop. - Dilip Kumar Keer S/o Shri Sohan Lal Keer, Age About 38 Years, R/o Tasol, Kewla, Rajsamand, K.no. 130224001258.

4. M/s Bherunath Marble, Through Prop. - Bheru Lal Keer S/o Shri Sohan Lal, Age About 31 Years, R/o Tansol, Kewla, Rajsamand, K.no. 130224001190

5. Purbiya Marble, Through Prop. - Pawan Kumawat S/o Shri Prem Shankar, Age About 26 Years, R/o Tansol, Kewla, Rajsamand, K.no. 130224001183

6. Bherunath Marble, Through Prop. - Nagji Ram Kumawat S/o Shri Choga Lal, Age About 51 Years, R/o Khatamla, Rajsamand, K.no. 130224001217

7. Shri Siddhi Marmo Grani Pvt. Ltd., Through Prop. - Prem Singh Rajput S/o Shri Nathu Singh Rajput, Age About 33 Years, R/o Tasol Road, Kewla, Rajsamand, K.no. 130224022818

8. Shri Prem Singh, Through Prop. - Prem Singh Rajput S/o Shri Nathu Singh Rajput, Age About 33 Years, R/o Tasol Road, Kewla, Rajsamand, K.no. 1302240001209

9. Maa Shapura Marble, Through Prop. - Prem Singh Rajput S/o Shri Nathu Singh Rajput, Age About 33 Years, R/o Tasol Road, Kewla, Rajsamand, K.no. 130224001881

10. Vijay Marble, Through Prop. - Daulat Singh Parmer S/o Shri Bhanwar Singh, Age About 46 Years, R/o Tasol Road, Kewla, K.no. 130224001251

11. Maa Ashapura Marble, Through Prop. - Mangi Lal Bhil S/o Shri Kana, Age About 51 Years, R/o Mokhampura, Kewla, Rajsamand, K.no. 130224000097

12. Balaji Marble, Through Prop. - Kishan Lal Kumawat S/o

[2023:RJ-JD:39759] (2 of 4) [CW-15808/2023]

Shri Lal Kumawat, Age About 35 R/o Tasol Road, Kewla, Rajsamand, K.no. 130221024786

13. Suraj Marble, Through Prop. - Ganesh Lal Kumawat S/o Shri Mangi Lal Kumawat, Age About 57 Years, R/o Bhana, Rajsamand, K.no. 130221000377

14. Kalka Marble And Granite, Through Prop. - Suresh Kumar S/o Shri Mangi Lal, Age About 37 Years, R/o Devpura, Kewla, Rajsamand, K.no. 130224020821

15. M/s Bhorunath Marble, Through Prop. - Bhagawat Singh S/o Shri Laxman Singh, Age About 45 Years, R/o Kharandiya Boraj, Rajsamand, K.no. 130224002239

16. Bheru Marble, Through Prop. - Bheru Lal Teli S/o Shri Nathu Lal Teli, Age About 23 Years, R/o Bagunda Road, Kishanpura, Rajsamand, K.no. 130224000069

17. Shri Mahalaxmi Marble, Through Prop. - Mangi Lal Teli S/o Shri Mohan Lal Teli, Age About 44 Years. R/o Bhundal Kewla, Rajsamand, K.no. 130224001677

18. Bherunath Marble Marble Bhundal, Through Prop. - Hari Singh Rathore S/o Shri Keshar Singh, Age About 59 Years, R/o Bhundal, Kewla, Rajsamand, K.no. 130224001710

19. Shree Shyam Marble, Through Prop. Roshan Lal Teli S/o Shri Mohan Lal Teli, Age About 21 Years, R/o Umraya Road, Kewla, Rajsamand, K.no. 130224000328

20. Chawanda Marble, Through Prop. - Raju Lal Teli S/o Shri Daya Ram Teli, Age About 44 Years, R/o Amet Road, Kewla, Rajsamand, K.no. 130224001726

21. Bajrang Marble, Through Prop. - Ramesh Chandra Teli S/o Shri Dali Chand Teli, Age About 43 Years, R/o Devtalai, Kewla, Rajsamand, K.no. 130224001670

22. Shree Somnath Marble, Through Prop. - Kishan Lal Teli S/o Shri Narayan Lal Teli, Age About 32 Years, R/o Devpura, Kewla, Rajsamand, K.no. 130224001707

23. S.k. Granito, Through Prop. - Madan Lal Teli S/o Shri Champa Lal Teli, Age About 58 Years, R/o Amet Road, Kewla, Rajsamand, K.no. 130224023499

24. Bhole Shankar Marble, Through Prop. - Bholi Ram Teli S/o Shri Udai Lal, Age About 65 Years, R/o Devpura, Kewla, Rajsamand, K.no. 130224000572

[2023:RJ-JD:39759] (3 of 4) [CW-15808/2023]

25. Devnarayan Marble, Through Prop. - Rajkumar Kumawat S/o Shri Kanhiaya Lal Kumawat, Age About 27 Years, R/o Tasol Road, Kewla, Rajsamand, K.no. 130221000407

----Petitioners Versus

1. State Of Rajasthan, Through Principal Secretary, Department Of Energy, Government Of Rajasthan, It Center, Chambal Power House Campus, Hawa Sarak, Jaipur-302006.

2. Rajasthan Electricity Regulation Commission, Through Its Chairman Vidhyu Viniyamak Bhawan, Sahakar Marg, Near State Motor Garage, Jaipur Rajasthan-302001.

3. Ajmer Vidhyut Vitaran Nigam Ltd., Through Its Managing Director, Hathi Bhata, City Power House, Ajmer-305001, Rajasthan.

4. The Additional Engineer (O And M), Ajmer Vidhyut Vitaran Nigam Ltd., Rajsamand.

5. The Assistant Engineer (O And M), Ajmer Vidhyut Vitaran Nigam Ltd., Rajsamand.

6. The Additional Chief Engineer (Hq), Ajmer Vidhyut Vitran Nigam Ltd. Commercial Wing, Vidyut Bhawan, Panchsheel Nagar, Makarwali Road, Ajmer-305004.

                                                                      ----Respondents


For Petitioner(s)              :     Mr. Arvind Vyas
For Respondent(s)              :     Mr. Dheerendra Singh Sodha



HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

20/11/2023

Heard learned counsel for the parties.

Learned counsel for the parties are in agreement that the

controversy involved in the present case is squarely covered by a

judgment rendered in a bunch of writ petitions led by S.B. Civil

Writ Petition No.11242/2023 "Bhansali Dyeing Vs. State of

[2023:RJ-JD:39759] (4 of 4) [CW-15808/2023]

Rajasthan & Ors." and other connected matters decided on

09.04.2023.

In view of the statement made by the counsel for the

parties, the present writ petition is disposed of in terms of the

judgment rendered in the case of Bhansali Dyeing (supra).

Stay application as well as other pending applications, if any,

shall stand disposed of accordingly.

(VINIT KUMAR MATHUR),J C-4-/Vivek/-

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