Citation : 2023 Latest Caselaw 9826 Raj
Judgement Date : 16 November, 2023
[2023:RJ-JD:39185]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil First Appeal No. 45/2022
1. Jodhpur Vidhyut Vitran Nigam Limited, Managing Director, New Power House Road, Jodhpur
2. Executive Engineer, Jodhpur Vidhyut Vitran Nigam Limited, Jalore
3. Assistant Engineer, Jodhpur Vidhyut Vitran Nigam Limited, Ahore, District Jalore
----Appellants Versus Gajendra Singh S/o Jogendra Singh, Village Ahore, Tehsil Ahoare, District Jalore
----Respondent
For Appellant(s) : Mr. Om Singh For Mr. Mukul Singhvi For Respondent(s) : -
HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT
Judgment
16/11/2023
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(YOGENDRA KUMAR PUROHIT),J 67-mayank/-
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