Citation : 2023 Latest Caselaw 9818 Raj
Judgement Date : 16 November, 2023
[2023:RJ-JD:39180-DB]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 645/2023
1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.
2. The Registrar, Jai Narain Vyas University, Jodhpur.
----Appellants Versus Raj Kumar Panwar S/o Late Shri Bharat Lal Panwar, Aged About 46 Years, R/o Ganglav Talab, Ramdev Chowk, Jodhpur, Rajasthan.
----Respondent
For Appellant(s) : Mr. Deepesh Singh Beniwal.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI HON'BLE MS. JUSTICE REKHA BORANA Order 16/11/2023
1. It is submitted by the counsel for the appellant that issue
raised in the present appeal stands covered by the judgment
passed in Jai Narain Vyas University, Jodhpur, Vs. Rajendra
Kumar: D.B. Special Appeal Writ No.640/2023 decided on
02.11.2023, which has been followed in Jai Narain Vyas
University, Jodhpur & Anr. Vs. Ajaher Mohammad in D.B. Spl.
Appl. Writ No.610/2023 decided on 06.11.2023, wherein the
appeals filed by the University have been dismissed.
2. In view of the submissions made, the present appeal is also
dismissed in the light of order in the case of Rajendra Kumar
(supra) & Ajaher Mohammed (supra).
(REKHA BORANA),J (ARUN BHANSALI),J 10-Sumit/-
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