Om Prakash Mehar vs The State Of Rajasthan
2023 Latest Caselaw 9346 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6266/2023

Om Prakash Mehar

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rakesh Matoria For Respondent(s) :

HON'BLE MR. JUSTICE AVNEESH JHINGAN

Judgment

08/11/2023

Learned counsel for the petitioner submits in view of

subsequent developments during the pendency of the case, no

cause of action survives.

The petition is dismissed as infructuous.

(AVNEESH JHINGAN),J 154-DhananjayS/-

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