Sumaar Khan And Anr vs Chandra Devi And Ors. ...
2023 Latest Caselaw 9286 Raj

[2023:RJ-JD:38254]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 2850/2016

1. Sumaar Khan S/o Shj. Jusab Khan, R/o Talsar, Tehsil-

Chohtan, District- Barmer

2. Rupa Ram S/o Chutra Ram, R/o Shiv Mandir Neri Nadi Tehsil- Dhorimanna, District- Barmer

----Appellants Versus

1. Chandra Devi W/o Late Sh. Goparam Alias Gopichand Alias Gopikishan, R/o Dhanau, Tehsil- Chohtan, District- Barmer

2. Maga Ram S/o Sh. Koja Ram, R/o Dhanau, Tehsil-

Chohtan, District- Barmer

3. Regional Deirector, Shri Ram General Insurance Company Limited, Regional Office- "shagun" Bhacchraj Ji Ka Bag, 9Th Road Sardarpura Jodhpur

----Respondents

For Appellant(s) : Mr. HR Bishnoi, Mr. Kalish Choudhary For Respondent(s) :

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

07/11/2023

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(YOGENDRA KUMAR PUROHIT),J 72-S N LOHRA/-

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