Citation : 2023 Latest Caselaw 9274 Raj
Judgement Date : 7 November, 2023
[2023:RJ-JD:38323]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 14745/2016
1. Mahaveer Prasad Meena S/o Shri Mangi Lal Meena, R/o Village And Post- Badi Sakhthali, Tehsil-Arnod, District- Pratapgarh Raj.
2. Kanti Lal Ganawa S/o Shri Narayan Ganawa, R/o Village -
Parkhanda, Tehsil- Arnod, District-Pratapgarh Raj.
----Petitioners Versus
1. State Of Rajasthan Through Secretary, Department Of Rural Development And Panchayati Raj, Government Of Rajasthan, Secretariat, Jaipur Raj.
2. Secretary, Department Of Education, Government Of Rajasthan Jaipur Rajasthan
3. Directory, Of Elementary Education, Bikaner, Rajasthan
----Respondents
For Petitioner(s) : Mr. Ramdev Potalia For Respondent(s) :
HON'BLE MR. JUSTICE AVNEESH JHINGAN
Judgment
07/11/2023
1. Learned counsel seeks permission to withdraw.
2. Dismissed as withdrawn.
(AVNEESH JHINGAN),J 93-DhananjayS/-
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