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Jai Narain Vyas University, ... vs Mohammad Hussain ...
2023 Latest Caselaw 9225 Raj

Citation : 2023 Latest Caselaw 9225 Raj
Judgement Date : 7 November, 2023

Rajasthan High Court - Jodhpur
Jai Narain Vyas University, ... vs Mohammad Hussain ... on 7 November, 2023
Bench: Arun Bhansali, Rajendra Prakash Soni

[2023:RJ-JD:38285-DB]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 576/2023

Jai Narain Vyas University, Jodhpur, Through Its Registrar.

----Appellant Versus Kamlesh Soni S/o Shri Shrikishan Soni, Aged About 51 Years, R/o 72, 'shiv Parvati Bhawan', Block -A, In Front Of Police Line, Ratanada, Jodhpur.

----Respondent Connected With D.B. Spl. Appl. Writ No. 588/2023

1. Jai Narain Vyas University, Jodhpur Through Its Registrar.

2. The Registrar, Jai Narain Vyas University, Jodhpur.

----Appellants Versus Dinesh S/o Shri Bhikha Ram, Aged About 31 Years, R/o Daukiya Ki Dhani, Village Udaisar, Post Agolai, Tehsil Balesar, District Jodhpur, Rajasthan.

----Respondent D.B. Spl. Appl. Writ No. 601/2023

1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.

2. The Registrar, Jai Narain Vyas University, Jodhpur.

3. The Head, Faculty Of Commerce And Management Studies, Jai Narain Vyas University, Jodhpur, Rajasthan.

----Appellants Versus Rajesh Borana S/o Babu Lal Borana, Aged About 32 Years, R/o 159, 7 Milk Man Colony, Jodhpur, Rajasthan.

----Respondent D.B. Spl. Appl. Writ No. 602/2023

1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.

2. The Registrar, Jai Narain Vyas University, Jodhpur.

----Appellants Versus Mohammad Hussain S/o Shri Chand Mohammad, Aged About 30 Years, R/o Behind Roji Cycle, Khetanadi, Mandore Road, Jodhpur,

[2023:RJ-JD:38285-DB] (2 of 4) [SAW-576/2023]

Rajasthan.

----Respondent D.B. Spl. Appl. Writ No. 603/2023

1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.

2. The Registrar, Jai Narain Vyas University, Jodhpur.

3. The Head, Faculty Of Commerce And Management Studies, Jai Narain Vyas University, Jodhpur, Rajasthan.

----Appellants Versus Rakesh Sharma S/o Late Shri Bharat Lal Sharma, Aged About 38 Years, R/o Shitala Mata Ka Mandir, Kaga, Jodhpur, Rajasthan.

----Respondent D.B. Spl. Appl. Writ No. 611/2023

1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.

2. The Registrar, Jai Narain Vyas University, Jodhpur.

----Appellants Versus Suraj Harsh S/o Shri Ashok Harsh, Aged About 35 Years, R/o Inside Jalori Gate, Pungalpada, Near Shiv Mandir, Jodhpur, Rajasthan

----Respondent D.B. Spl. Appl. Writ No. 642/2023

1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.

2. The Registrar, Jai Narain Vyas University, Jodhpur.

----Appellants Versus Ummed Singh S/o Shri Sugan Singh, Aged About 44 Years, r/o Plot No. 2/1453, Kudi Bhagtasani Housing Board, District Jodhpur, Rajasthan.

----Respondent D.B. Spl. Appl. Writ No. 646/2023

1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.

2. The Registrar, Jai Narain Vyas University, Jodhpur.

----Appellants Versus Sunita W/o Shri Manohar Lal Tanwar, Aged About 47 Years, R/o

[2023:RJ-JD:38285-DB] (3 of 4) [SAW-576/2023]

52, Jogmaya Colony, Bhagat Ki Kothi, New Pali Road, District Jodhpur, Rajasthan.

----Respondent D.B. Spl. Appl. Writ No. 660/2023

1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.

2. The Registrar, Jai Narain Vyas University, Jodhpur, Rajasthan.

3. The Head, Faculty Of Commerce And Management Studies, Jai Narain Vyas University, Jodhpur, Rajasthan.

----Appellants Versus Neeta Mathur W/o Jagdish Chand Mathur, Aged About 56 Years, R/o Piply Ki Gali, Mehro Ka Chowk, Jodhpur, Rajasthan.

----Respondent D.B. Spl. Appl. Writ No. 681/2023

1. Jai Narain Vyas University, Jodhpur Through Its Registrar.

2. The Registrar, Jai Narain Vyas University, Jodhpur, Rajasthan.

----Appellants Versus Devendra S/o Shri Rajendra Vaishnav, Aged About 35 Years, House No.6-Sa-1, 5th Puliya, Chopasani Housing Board, Jodhpur, Rajasthan.

                                                                    ----Respondent


For Appellant(s)             :     Ms. Manasvi Choudhary for
                                   Mr. D.S. Beniwal
For Respondent(s)            :     --



HON'BLE MR. JUSTICE ARUN BHANSALI HON'BLE MR. JUSTICE RAJENDRA PRAKASH SONI

Order

07/11/2023

1. It is submitted by the counsel for the appellants that issue

raised in the present appeals stands covered by the judgment

passed in Jai Narain Vyas University, Jodhpur, Vs. Rajendra

[2023:RJ-JD:38285-DB] (4 of 4) [SAW-576/2023]

Kumar : D.B. Special Appeal Writ No.640/2023 decided on

02.11.2023, which has been followed in Jai Narain Vyas

University, Jodhpur & Anr. Vs. Ajaher Mohammad in D.B. Spl.

Appl. Writ No.610/2023 decided on 06.11.2023, wherein the

appeals filed by the University have been dismissed.

2. In view of the submissions made, the present appeals are

also dismissed in the light of order in the case of Rajendra Kumar

(supra) & Ajaher Mohammed (supra).

(RAJENDRA PRAKASH SONI),J (ARUN BHANSALI),J

23-32-Payal/-

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