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Saitan Singh vs The State Of Rajasthan ...
2023 Latest Caselaw 9195 Raj

Citation : 2023 Latest Caselaw 9195 Raj
Judgement Date : 6 November, 2023

Rajasthan High Court - Jodhpur
Saitan Singh vs The State Of Rajasthan ... on 6 November, 2023
Bench: Avneesh Jhingan

[2023:RJ-JD:38187]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 16455/2023

Saitan Singh S/o Shri Hari Singh, Aged About 59 Years, R/o 1 A Green Park Vistar, Benad Road, Talent School Ke Pass, Dadi Ka Fatak, Jaipur, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Road And Transport, Government Of Rajasthan, Secretariat Jaipur, Rajasthan.

2. Managing Director, Rajasthan State Road Transport Corporation (Rsrtc), Jaipur, Rajasthan.

3. Executive Director (Administration), Rajasthan State Road Transport Corporation (Rsrtc), Jaipur, Rajasthan.

4. Deputy General Manager (Administration), Rajasthan State Road Transport Corporation (Rsrtc), Jaipur, Rajasthan.

5. Managing Director, Cbs Agaar Jaipur, Rajasthan.

                                                                     ----Respondents


For Petitioner(s)             :     Mr. V.L.S. Rajpurohit
For Respondent(s)             :



HON'BLE MR. JUSTICE AVNEESH JHINGAN

Judgment

06/11/2023

1. Learned counsel for the petitioner present in Court was

served a copy of petition in pre-lunch session and the matter was

passed over.

2. The counsel for the respondent raises an objection that

Jaipur Bench has jurisdiction.

[2023:RJ-JD:38187] (2 of 2) [CW-16455/2023]

3. Learned counsel for the petitioner seeks liberty to approach

the Jaipur Bench.

4. The petition is dismissed with liberty as prayed for.

(AVNEESH JHINGAN),J 77-DhananjayS/-

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