Jetha Ram vs Lrs Of Shanti Devi ...
2023 Latest Caselaw 9187 Raj

[2023:RJ-JD:38036]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 2213/2022

Jetha Ram S/o Shri Anna Ram, Aged About 89 Years, Caste Mali, R/o House On The Upper Floor Of Andhra Bank, Bank, Near New Kohinoor Cinema, Chopasani Road, Jodhpur, Rajasthan.

----Appellant Versus

1. Lrs Of Shanti Devi, W/o Late Shri Santosh Singh-

1/1. Narendra Singh Gehlot S/o Late Shri Santosh Singh, B/c Mali, R/o Subhash Chowk Soorsagar, Jodhpur. 1/2. Prithvi Singh S/o Late Shri Santosh Singh, B/c Mali, R/o Subhash Chowk Soorsagar, Jodhpur. 1/3. Smt. Manju W/o Madan Mohan Singh Kachhwaha, D/ o Late Shri Santosh Singh, R/o B-68 Narsingh Vihar, Lal Sagar, Mandore, Jodhpur.

1/4. Smt. Sheela W/o Jaynarain Solanki, D/o Late Shri Santosh Singh, R/o Himmat Petrol Pump Service Soorsagar, Jodhpur.

1/5. Smt. Kiran W/o Ashok Kumar Sankhla, D/o Shri Santosh Singh, R/o Paota B Road, Jodhpur.

2. The Mining Engineer, Mines And Geological Department Address, West Patel Nagar, Circuit House Road, Jodhpur.

3. The Divisional Railway Manager, North Western Railway Jodhpur, Rajasthan.

----Respondents

For Appellant(s) : Mr. Satya Prakash Sharma For Respondent(s) : Mr. Mukesh Rajpurohit

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

06/11/2023

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[2023:RJ-JD:38036] (2 of 2) [CMA-2213/2022]

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(YOGENDRA KUMAR PUROHIT),J 269-mayank/-

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