Prakash Chandra Bharada vs State Of Rajasthan ...
2023 Latest Caselaw 9110 Raj

[2023:RJ-JD:37818]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 17519/2023

Prakash Chandra Bharada S/o Shanti Lal Bharada, Aged About 30 Years, Malmatha, Tehsil Bichiwada District Doongarpur (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Director, Elementary Education, Bikaner (Rajasthan)

2. The Deputy Director, Elementary Education, Udaipur Division, Udaipur (Raj.)

3. The District Education Officer (Head Quarter), Elementary Education, Dungarpur (Raj.)

----Respondents

For Petitioner(s) : Mr. Vinay Jain For Respondent(s) : ---

HON'BLE MR. JUSTICE AVNEESH JHINGAN

Judgment

04/11/2023

1. Learned counsel for the petitioner after arguing sometime is

not pressing this petition with liberty to avail remedies in

accordance with law.

2. Dismissed as not pressed, with liberty as prayed for.

(AVNEESH JHINGAN),J 56-DhananjayS/-

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