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Radhey Shyam vs Pradeep Mohan Sharma ...
2023 Latest Caselaw 9109 Raj

Citation : 2023 Latest Caselaw 9109 Raj
Judgement Date : 4 November, 2023

Rajasthan High Court - Jodhpur
Radhey Shyam vs Pradeep Mohan Sharma ... on 4 November, 2023
Bench: Avneesh Jhingan

[2023:RJ-JD:37856]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Contempt No. 760/2019

Radhey Shyam S/o Shri Deep Chand Shankhla, Aged About 43 Years, R/o Nathusar Bas, Bikaner At Present, R/o Q.no. A-5, Police Thana Sadar, Sri Ganganagar, (Raj).

----Petitioner Versus

1. Pradeep Mohan Sharma, Superintendent Of Police, Bikaner, District Bikaner At Present Holding The Temporary Charge Of Inspector General Of Police Bikaner Range, Bikaner.

2. The State Of Rajasthan, Through The Inspector General Of Police, Bikaner Range, Bikaner.

                                                                                                      ----Respondents


                                   For Petitioner(s)           :     Mr. B.S. Sandhu
                                   For Respondent(s)           :     ---



HON'BLE MR. JUSTICE AVNEESH JHINGAN

Judgment

04/11/2023

Learned counsel for the petitioners submits that this writ

petition has become infructuous.

In view of the submission made, this writ petition is

dismissed as having become infructuous.

(AVNEESH JHINGAN),J 149-DhananjayS/-

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