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Vishnu Valeja vs State Of Rajasthan ...
2023 Latest Caselaw 9011 Raj

Citation : 2023 Latest Caselaw 9011 Raj
Judgement Date : 2 November, 2023

Rajasthan High Court - Jodhpur
Vishnu Valeja vs State Of Rajasthan ... on 2 November, 2023
Bench: Yogendra Kumar Purohit

[2023:RJ-JD:37209]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2800/2023

Vishnu Valeja S/o Sh. Murlidhar Valeja, Age 29 Years, R/o- 4-B- 19 Dadabari Sector-4 Dadabari Kota (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through PP

2. Vijay Kumar S/o Sh. Shyam Lal Lad, R/o- Near Laxminath Temple Begun Police Station And Tehsil Begun Dist. Chittorgarh (Raj.)

----Respondents

For Petitioner(s) : Mr. Chakravarti Singh Rathore For Respondent(s) : Mr. Mukesh Trivedi, PP

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

02/11/2023

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(YOGENDRA KUMAR PUROHIT),J 574-S N LOHRA/-

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