Rakesh Prajapati vs State Of Rajasthan
2023 Latest Caselaw 8941 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Crml Leave To Appeal No. 213/2023

Rakesh Prajapati S/o Sh. Suraj Prakash Prajapati, Aged About 42 Years, 287, Uit Colony, Near Shree Ram School, Masuriya, Jodhpur 342001.

----Appellant Versus

1. State Of Rajasthan, Through Pp

2. Mahesh Mutha S/o Sh. Jagdish Mutha, Aged About 38 Years, 289, Balaji Marg, Ram Nagar, Opp. Rathi Property And General Store, Near B.r. Birla School, Jhanwar Road, Rajasthan.

----Respondents

For Appellant(s) : Mr. Naman Mohnot For Respondent(s) : Mr. Abhishek Purohit, AGA

HON'BLE MR. JUSTICE FARJAND ALI

Order

01/11/2023

1. By way of filing the instant Criminal Leave to Appeal, the

appellant has challenged the judgment and order dated

06.06.2023 passed by the learned Additional Sessions Judge No.5,

Jodhpur Metropolitan in Criminal Appeal 486/2022 in which this

Court vide order dated 23.08.2022 has granted leave to appeal.

Thus, the same is not maintainable.

3. Dismissed accordingly.

(FARJAND ALI),J 154-Mamta/-

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