Shribhan S/O Shri Raghuvar vs State Of Rajasthan (2023:Rj-Jp:36845)
2023 Latest Caselaw 6598 Raj/2

Rajasthan High Court

Shribhan S/O Shri Raghuvar vs State Of Rajasthan (2023:Rj-Jp:36845) on 30 November, 2023

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                   [2023:RJ-JP:36845]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous III Bail Application No.
                                                               12627/2023

                                   Shribhan S/o Shri Raghuvar, R/o Chhinga Ka Adda
                                   Atiraj Ka Pura, Police Station Kanchanpur, District
                                   Dholpur (Raj.). (At Present In District Jail, Dholpur)
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through Pp
                                   2.     Vijay Singh S/o Shri Bachan Singh, R/o
                                          Village Atiraj Ka Pura, Chhinga Ka Pura, Police
                                          Station Kanchanpur, District Dholpur (Raj.).
                                                                                      ----Respondents

For Petitioner(s) : Mr. Anil Jain, Adv. For : Mr. Ghan Shyam Singh Respondent(s) Rathore, GA-cum-AAG, assisted by Mr. Bhawani Shankar Sharma, P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

30/11/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. third bail application

at this stage.

In view of above, the criminal misc. third bail

application is dismissed as withdrawn at this stage.

(UMA SHANKER VYAS),J

DANISH USMANI /02

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