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Kanji S/O Jumlya Saini vs State Of Rajasthan ...
2023 Latest Caselaw 6566 Raj/2

Citation : 2023 Latest Caselaw 6566 Raj/2
Judgement Date : 17 November, 2023

Rajasthan High Court
Kanji S/O Jumlya Saini vs State Of Rajasthan ... on 17 November, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:34860]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 5474/2019

                                    1.      Kanji S/o Jumlya Saini
                                    2.      Ramkesh S/o Kanji
                                    3.      Rajulal S/o Kanji,
                                            All R/o Village Dabar, Police Station Bamanwas, District
                                            Sawai Madhopur, Raj.
                                                                                           ----Accused-Petitioners
                                                                       Versus
                                    1.      State Of Rajasthan, Through PP
                                                                                                    Non-Petitioner
                                    2.      Shri Shivji Saini S/o Sitaram Saini, R/o Chhakchhawa
                                            Badh, Police Station Bamanwas, District Sawai Madhopur,
                                            Raj.
                                                                               ----Complainant Non-Petitioner


                                   For Petitioner(s)         :     Mr. Rahul Sharma for
                                                                   Mr. Rajneesh Gupta
                                   For Respondent(s)         :     Mr. Atul Sharma, P.P.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

17/11/2023

Learned counsel for the petitioners submits that this criminal

miscellaneous petition is rendered infructuous.

The criminal miscellaneous petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Mansih/603

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