Heera Singh S/O Shri Ramji Lal vs State Of Rajasthan ...
2023 Latest Caselaw 6509 Raj/2

Citation : 2023 Latest Caselaw 6509 Raj/2
Judgement Date : 4 November, 2023

Rajasthan High Court

Heera Singh S/O Shri Ramji Lal vs State Of Rajasthan ... on 4 November, 2023

Bench: Uma Shanker Vyas

                                   [2023:RJ-JP:33066]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               6764/2022

                                   Heera Singh S/o Shri Ramji Lal, R/o Kunseda
                                   Khurd, Jasoopura, District Dholpur.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through P.p.
                                   2.     Rupendra Kumar S/o Shri Jagram, R/o Nagla
                                          Purohit, P.s. Bayana, District Bharatpur.
                                                                                      ----Respondents

For Petitioner(s) : Mr. R.S. Bhardwaj, Adv. For : Mr. Imran Khan, P.P. & Respondent(s) Mr. Sanjay Sharma, Adv.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

04/11/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /575