Citation : 2023 Latest Caselaw 6507 Raj/2
Judgement Date : 4 November, 2023
[2023:RJ-JP:33209]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No.
7356/2019
1. Vijay Laxmi D/o Shri Kailash Chand, Resident
Of Khanpur, Tehsil Khanpur, District Jhalawar
(Raj.)
2. Kailash Chand Son Of Birdhi Lal, Resident Of
Khanpur, Tehsil Khanpur, District Jhalawar
(Raj.)
3. Smt. Sumitra Bai Wife Of Kailash Chand,
Resident Of Khanpur, Tehsil Khanpur, District
Jhalawar (Raj.)
----Petitioners
Versus
1. State Of Rajasthan, Through P.p.
2. Rakesh Kumar Son Of Lal Chand, Resident Of
Modak Station, Tehsil Ramganj Mandi, District
Kota (Raj.)
----Respondents
For Petitioner(s) : None present For : Mr. S.S. Mahala, P.P. Respondent(s)
HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order 04/11/2023
No one was present on behalf of petitioners
even in second round.
In view of above, the criminal misc. petition is
dismissed in default.
(UMA SHANKER VYAS),J
YOGESH KUMAR /477
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