M/S Garg Oil And Paint Company vs Nishant Sharma Branch Manager- ...
2023 Latest Caselaw 6474 Raj/2

                                   [2023:RJ-JP:32860]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 619/2023

                                                                              In

                                                        S.B. Civil Writ Petition13019/2020

                                    M/s Garg Oil And Paint Company, Ghantaghar Chowk, City Alwar
                                    Through Proprietor Bhuwnesh Gard, Aged 65 Years S/o Late Sh.
                                    Babu Prasad Garg R/o Plot No. C-80, Scheme Budh Vihar, Alwar.
                                                                                                         ----Petitioner
                                                                          Versus
                                    Nishant Sharma Branch Manager-, Alwar, HDB Financial Services,
                                    2Nd Floor, Scheme No. 1, Vijay Mandir Road, Near Bhagat Singh
                                    Circle, Alwar, Rajasthan-301001.
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Santosh Kumar Soni for Mr. Virendra Agrawal For Respondent(s) : Mr. Udit Purohit

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

03/11/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/80

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