Omprakash Sharma S/O Chhitarmal ... vs State Of Rajasthan ...
2023 Latest Caselaw 6469 Raj/2

                                   [2023:RJ-JP:33027]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               2881/2023

                                   Omprakash Sharma S/o Chhitarmal Sharma, Aged
                                   About 50 Years, Proprietor Om Textiles Art, R/o
                                   House No. 32, Amar Vihar Colony, Ramgarh Road,
                                   Pashu Hatwada, Jaipur. ( Presently Confined In
                                   Central Jail Jaipur).
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan, Through P.p.
                                                                                        ----Respondent

For Petitioner(s) : None For : Mr. Imran Khan, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

03/11/2023

No one was present on behalf of the petitioner

even in second round.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /526

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