Smt.Afasana D/O Shri Ramesh ... vs State Of Rajasthan ...
2023 Latest Caselaw 6468 Raj/2

                                   [2023:RJ-JP:33023]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Writ Petition No. 1958/2023

                                   1.     Smt.afasana D/o Shri Ramesh Kathat, Aged
                                          About 21 Years, R/o Badiya Dhoda Nanna,
                                          District Pali (Raj.). At Present Address-Post
                                          Harrajpura, tehsil Masooda, district Ajmer.
                                   2.     Mr.daulat Raj S/o Shri Gaji Singh, Aged About
                                          22 Years, R/o Mana Nagla,kherika Khera
                                          Rajsamand(Raj.). At Present Address- Post
                                          Harrajpura, tehsil Masooda, district Ajmer.
                                                                                            ----Petitioners
                                                                   Versus
                                   1.     State Of Rajasthan, Though P.p
                                   2.     Superintendent Of Police, Ajmer (Raj).
                                   3.     S.h.o.police Station Masooda, Ajmer (Raj).
                                   4.     Shri Ramesh Kathat S/o Shri Ladoo Kathat,
                                          R/o Badiya Dhoda Nanna, District Pali (Raj.).
                                                                                      ----Respondents

For Petitioner(s) : None For : Mr. Imran Khan, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

03/11/2023

No one was present on behalf of petitioners

even in second round.

In view of above, the criminal writ petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /476

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