K K Khanna And Others vs Raj Financial Corp And Others ...
2023 Latest Caselaw 6467 Raj/2

                                   [2023:RJ-JP:32896]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                        S.B. Civil Second Appeal No. 444/2010

                                   1.          K. K. Khanna S/o Shri Chimanlal
                                   2.          Manoj Kumar S/o Shri Satpal
                                   3.          Smt. Rajkumari W/o Shri Vinod Kumar
                                               All are Partners M/s Pragati Associates, C-21, Sethi
                                               Colony, Jaipur
                                                                                                ----Appellants/Plaintiffs
                                                                             Versus
                                   1.          Rajasthan Financial Corporation Through Chairman-Cum-
                                               Managing Director, Udyog Bhawan, Tilak Marg, C-Scheme,
                                               Jaipur
                                   2.          The Branch Manager, Rajasthan Financial Corporation,
                                               Branch-II Rural, C-96, Jagan Path, C-Scheme, Jaipur
                                                                                        ----Respondents/Defendants

For Appellant(s) : Mr. R.K. Daga For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

03/11/2023

Learned counsel for the appellants wants to withdraw this

civil second appeal.

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/136

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