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Anshu Chauhan D/O Shri Indra Pal ... vs State Of Rajasthan Through ...
2023 Latest Caselaw 6464 Raj/2

Citation : 2023 Latest Caselaw 6464 Raj/2
Judgement Date : 3 November, 2023

Rajasthan High Court
Anshu Chauhan D/O Shri Indra Pal ... vs State Of Rajasthan Through ... on 3 November, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:33012]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 835/2020
                                                                            In
                                                    S.B. Civil Writ petition No.16270/2016

                                   Anshu Chauhan D/o Shri Indra Pal Singh, Aged About 33 Years,
                                   Permanent R/o Central State Farm, 10 Kms, Sira Road, Hissar
                                   Haryana At Present Residing At 233A, Custom Officer Enclave, In
                                   Front Of Shivdaspura Railway Station, Jaipur.
                                                                                                     ----Petitioner
                                                                        Versus
                                   1.         State Of Rajasthan Through Secretary, Medical Health
                                              Department, Government Of Rajasthan, Government
                                              Secretariat, Jaipur.
                                   2.         Dr. K.K. Sharma, Director, Medical                     And    Health
                                              Department, Swasthya Bhawan, Jaipur
                                   3.         Dr. Mahendar Kumar Sharma, State Nodal Officer,
                                              Directorate Medical And Health Service, Rajasthan, Jaipur.
                                   4.         Dr. Arun Kumar Chamadiya, Chief Medical And Health
                                              Officer, Hanumangarh
                                   5.         Sonali Jakhad, Clinical Psychologist, Chief Medical And
                                              Health Office, Chittorgarh, (Rajasthan.)
                                   6.         Radha Rani, Clinical Psychologist, Chief Medical And
                                              Health Office, Churu, (Rajasthan)
                                                                                   ----Respondents/Contemnors

For Petitioner(s) : Ms. Neetu Mathur for Ms. Suman Shekhawat For Respondent(s) : Dr. V.B. Sharma, AAG with Mr. Aman Bhargava

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

03/11/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/96

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