Raja Ram S/O Shri Kalu Lal vs State Of Rajasthan ...
2023 Latest Caselaw 6418 Raj/2

                                   [2023:RJ-JP:32727]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                         S.B. Criminal Miscellaneous Application No.
                                                                305/2020
                                                                      IN
                                         S.B. Criminal Misc. Petition No. 1466/2020

                                   Raja Ram S/o Shri Kalu Lal, R/o Shrinathpuram-C
                                   Police Staton R.k. Puram Kota District Kota (Raj.)
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through P.P.
                                   2.     Smt. Ram Kanwar Bai W/o Late Shri Madho
                                          Singh, Aged About 60 Years, R/o House No.
                                          80 Shrinathpuram , Kota City, District Kota
                                          (Raj.)
                                                                                      ----Respondents

For Petitioner(s) : None present For : Mr. Imran Khan P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

02/11/2023

No one was present on behalf of petitioner even

in second round.

In view of above, the criminal misc. application

is dismissed in default.

(UMA SHANKER VYAS),J

YOGESH KUMAR /244

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