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Kesaria Lal S/O Ananda Lal (Retd. ... vs Shiv Kumar Koli S/O Sh. Naryan, B/C ...
2023 Latest Caselaw 6417 Raj/2

Citation : 2023 Latest Caselaw 6417 Raj/2
Judgement Date : 2 November, 2023

Rajasthan High Court
Kesaria Lal S/O Ananda Lal (Retd. ... vs Shiv Kumar Koli S/O Sh. Naryan, B/C ... on 2 November, 2023
Bench: Uma Shanker Vyas
                                   [2023:RJ-JP:32443]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               6079/2019

                                   Kesaria Lal S/o Ananda Lal (Retd. Railway Driver),
                                   R/o Near Panchyat Bhawan, Village Mahukala, P.s.
                                   Gangapur          City,       District        Sawai        Madhopur.
                                   (Rajasthan)
                                                                                            ----Petitioner
                                                                   Versus
                                   Shiv Kumar Koli S/o Sh. Naryan, R/o Koli Mohalla,
                                   Village Mahukala, P.s. Gangapur City, District Sawai
                                   Madhopur. (Rajasthan)
                                                                                        ----Respondent

For Petitioner(s) : Mr. Ashish Sharma, Adv.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

02/11/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /241

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